High Courts23 Feb 1897
Nanjappa Goundan Vs Nanjappa Goundan and Another
Madras High Court · (1897) 7 MLJ 274
COURT ARCHIVE
Madras High Court judgments, 1897
204 judgments · page 10 of 11
High Courts22 Feb 1897
Srinivasasami Aiyangar Vs Ponnammal
Madras High Court · (1898) ILR (Mad) 28 : (1897) 7 MLJ 96
High Courts19 Feb 1897
Purnamal Chund Vs Venkata Subbarayadu Reddiar
Madras High Court · (1897) ILR (Mad) 486 : (1897) 7 MLJ 198
High Courts19 Feb 1897
Subbaraya Chetti and Another Vs Sadasiva Chetti and Others
Madras High Court · (1897) ILR (Mad) 490
High Courts15 Feb 1897
Chinna Obayya Vs Sura Reddi and Another
Madras High Court · (1898) ILR (Mad) 226
High Courts10 Feb 1897
Kesavan and Others Vs Sankaran Nambudri and Others
Madras High Court · (1897) 7 MLJ 266
Transfer of Property Act, 1882 — Section 85
High Courts09 Feb 1897
Krishnammal Vs Pichannavayyan and Another
Madras High Court · (1897) 7 MLJ 186
High Courts05 Feb 1897
Nityananda Patnayudu and Others Vs Sri Radha Cherana Deo and Others
Madras High Court · (1897) ILR (Mad) 371
High Courts01 Feb 1897
Vasudevan Nambudri and Others Vs Sankaran Nambudri and Others
Madras High Court · (1897) 7 MLJ 102
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts27 Jan 1897
Vasudevan and Others Vs Sankaran and Others
Madras High Court · (1897) ILR (Mad) 129
High Courts25 Jan 1897
Nallappa Reddi Vs Ramalingachi Reddi and Others
Madras High Court · (1897) ILR (Mad) 250
High Courts15 Jan 1897
Bapu Ammal and Others Vs Govinda Padiyachi and Others
Madras High Court · (1897) 7 MLJ 261
Civil Procedure Code, 1908 (CPC) — Section 57