High Courts07 Jan 1897
Subrahmanian Chetty and Others Vs Rakku Servai and Others
Madras High Court · (1897) ILR (Mad) 232 : (1897) 7 MLJ 100
COURT ARCHIVE
Madras High Court judgments, 1897
204 judgments · page 11 of 11
High Courts05 Jan 1897
Arumugam Pillai Vs Arunachallam Pillai
Madras High Court · (1897) ILR (Mad) 254
Registration Act, 1877 — Section 35, 41
High Courts01 Jan 1897
Appa Rao Savaji Vs Krishnamurti
Madras High Court · (1897) 7 MLJ 94
Limitation Act, 1963 — Section 7