High Courts31 Mar 1897
Subbarayar and Others Vs Asirvatha Upadesayyar and Another
Madras High Court · (1897) ILR (Mad) 494
COURT ARCHIVE
Madras High Court judgments, 1897
204 judgments · page 9 of 11
High Courts31 Mar 1897
Subbaryar and Others Vs Upadesiyar and Another
Madras High Court · (1897) 7 MLJ 201
High Courts30 Mar 1897
Ragavendra Rau and Another Vs Jayaram Rau
Madras High Court · (1897) ILR (Mad) 283
High Courts30 Mar 1897
Tirupathi Goundan Vs Rama Reddi
Madras High Court · (1898) ILR (Mad) 49 : (1897) 7 MLJ 291
Stamp Act, 1899 — Article 1 Schedule 1
High Courts30 Mar 1897
Lakshminarayana Vs Ramajogigaru and Others
Madras High Court · (1898) 8 MLJ 66
Stamp Act, 1899 — Article 1 Schedule I, 34
High Courts29 Mar 1897
Venkataramayya and Another Vs Venkatalakshmamma
Madras High Court · (1897) ILR (Mad) 493 : (1897) 7 MLJ 204
Limitation Act, 1908 — Article 141
High Courts18 Mar 1897
Srimant Rajah Yarlagadda Mallikarjuna Prasad Naydu Bahadur Garu Vs Makerla Sridevamma and Others
Madras High Court · (1897) ILR (Mad) 162
Succession Certificate Act, 1889 — Section 4
High Courts05 Mar 1897
Athappa Chetti Vs Ramakrishna Nayakan.
Madras High Court · (1898) ILR (Mad) 51
High Courts04 Mar 1897
Appu Udayan and Another Vs Appavu Goundan
Madras High Court · (1906) 16 MLJ 28
High Courts04 Mar 1897
Kollantavida Manikoth Onakkan Vs Tiruvalil Kalandan Aliyamma and Others
Madras High Court · (1897) ILR (Mad) 362
High Courts03 Mar 1897
Raghavendra Rao and Another Vs Jayaram Rao
Madras High Court · (1897) 7 MLJ 134
High Courts26 Feb 1897
Venkayya Vs Raghavacharlu
Madras High Court · (1897) ILR (Mad) 448 : (1898) 8 MLJ 79
High Courts25 Feb 1897
Sri Raja Chelikani Venkataramanayamma Garu and Appa Rau Bahadur Garu Vs Appa Rau Bahadur Garu and Another
Madras High Court · (1897) ILR (Mad) 207
High Courts25 Feb 1897
Varadarajulu Naidu Vs Srinivasulu Naidu
Madras High Court · (1897) ILR (Mad) 333
High Courts24 Feb 1897
Thirukumaresan Chetti and Another Vs Subbaraya Chetti and Others
Madras High Court · (1897) ILR (Mad) 313
Civil Procedure Code, 1908 (CPC) — Section 15