High Courts10 Aug 1897
Kumara Akkappa Nayanim Bahadur Vs Sithala Naidu
Madras High Court · (1897) ILR (Mad) 476
Limitation Act, 1963 — Section 12
COURT ARCHIVE
Madras High Court judgments, 1897
204 judgments · page 7 of 11
High Courts09 Aug 1897
Chokkalinga Naicken Vs Muthusami Naicken and Others
Madras High Court · (1898) ILR (Mad) 53
High Courts06 Aug 1897
Ranga Pai and Another Vs Baba and Another
Madras High Court · (1897) ILR (Mad) 398
Court Fees Act, 1870 — Section 5Limitation Act, 1963 — Section 10
High Courts06 Aug 1897
Abdul Rahiman and Others Vs Mahomed Kassim
Madras High Court · (1898) ILR (Mad) 29
High Courts29 Jul 1897
Ramalinga Cheiti Vs Ragunatha Rau and Others
Madras High Court · (1897) ILR (Mad) 418
Civil Procedure Code, 1908 (CPC) — Section 12
High Courts22 Jul 1897
Queen-Empress Vs Muthayya
Madras High Court · (1897) ILR (Mad) 457
Criminal Procedure Code, 1898 (CrPC) — Section 83
High Courts21 Jul 1897
Pokree Sahib Beary Vs Pokree Beary
Madras High Court · (1898) ILR (Mad) 32 : (1897) 7 MLJ 238
Transfer of Property Act, 1882 — Section 72(a)
High Courts20 Jul 1897
Appalamma and Perianayagam Vs Yellayya and Krishna Chetti
Madras High Court · (1897) 7 MLJ 303
Criminal Procedure Code, 1898 (CrPC) — Section 4, 488Penal Code, 1860 (IPC) — Section 497
High Courts15 Jul 1897
Queen-Empress Vs Kattcayan and Others
Madras High Court · (1897) ILR (Mad) 235
Criminal Procedure Code, 1898 (CrPC) — Section 83
High Courts14 Jul 1897
Queen-Empress Vs Raman and Others
Madras High Court · (1898) ILR (Mad) 83
Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts13 Jul 1897
Parasurama Pattar Vs Veeraraghava Pattar and Others
Madras High Court · (1897) 7 MLJ 277
High Courts09 Jul 1897
Sangili Veera Pandia Chinna Tambiar and Another Vs Sundaram Ayyar and Others
Madras High Court · (1897) ILR (Mad) 279
Tamil Nadu Forest Act, 1882 — Section 10, 11
High Courts07 Jul 1897
Muthu Lakshmi Ammal Vs Narryana Pattar and Others
Madras High Court · (1897) 7 MLJ 216
High Courts30 Apr 1897
Arumugam and Others Vs Karuppayi
Madras High Court · (1897) 7 MLJ 167
Criminal Procedure Code, 1898 (CrPC) — Section 157, 168