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Madras High Court judgments, 1897

204 judgments · page 5 of 11

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High Courts18 Sept 1897

Arunagiri Mudali Vs Ranganayaki Ammal and Another

Madras High Court · (1898) ILR (Mad) 40

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High Courts17 Sept 1897

Kamalattanni and Another Vs Renga Aiyangar and Another

Madras High Court · (1897) 7 MLJ 310

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High Courts16 Sept 1897

Motha Vs Moral Motha

Madras High Court · (1897) 7 MLJ 311

Penal Code, 1860 (IPC) — Section 193
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High Courts16 Sept 1897

Queen-Empress Vs Motha

Madras High Court · (1897) ILR (Mad) 339

Criminal Procedure Code, 1898 (CrPC) — Section 195
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High Courts14 Sept 1897

The Municipal Council Vs Visvanatha Rau

Madras High Court · (1898) ILR (Mad) 4

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High Courts14 Sept 1897

Kanaran and Another Vs Kuttooly and Another

Madras High Court · (1898) ILR (Mad) 110 : (1898) 8 MLJ 62

Transfer of Property Act, 1882 — Section 60
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High Courts14 Sept 1897

The Municipal Council of Tanjore Vs Visvanatha Row

Madras High Court · (1898) ILR (Mad) 4 : (1897) 7 MLJ 273

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High Courts13 Sept 1897

P.M. Srinivasa Chary and Others Vs V. Rangachariar and Others

Madras High Court · (1900) ILR (Mad) 28 : (1897) 7 MLJ 281

Civil Procedure Code, 1908 (CPC) — Section 30
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High Courts10 Sept 1897

Visvalinga Pillai Vs Palaniappa Chetti and Others

Madras High Court · (1898) ILR (Mad) 1

Transfer of Property Act, 1882 — Section 98
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High Courts10 Sept 1897

Venkata Krishna Rao Vs Venkatachalam and Others

Madras High Court · (1897) 7 MLJ 299

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High Courts10 Sept 1897

Seshamma and Another Vs Chennappa

Madras High Court · (1897) ILR (Mad) 467

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High Courts09 Sept 1897

Manuel S. Lobo Vs Nicholos Britto

Madras High Court · (1898) ILR (Mad) 231 : (1897) 7 MLJ 268

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High Courts09 Sept 1897

Achamma Vs Basappa

Madras High Court · (1898) 8 MLJ 1

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High Courts09 Sept 1897

Visvalingam Pillai Vs Palaniappa Chetty and Others

Madras High Court · (1898) 8 MLJ 113

Transfer of Property Act, 1882 — Section 68, 98
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High Courts07 Sept 1897

Uthunganakath Avuthala Vs Thazhatharayil Kunhali and Others

Madras High Court · (1897) ILR (Mad) 435 : (1897) 7 MLJ 293

Malabar Compensation for Tenants Improvements Act, 1887 — Section 7
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High Courts07 Sept 1897

Syamalarayudu Vs Subbarayudu and Another

Madras High Court · (1898) ILR (Mad) 143

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High Courts03 Sept 1897

Vairananda Nadar Vs Miyakan Rowter

Madras High Court · (1898) ILR (Mad) 109

Transfer of Property Act, 1882 — Section 107
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High Courts02 Sept 1897

Arumugam Chetty Vs Sundararaja Aiyangar

Madras High Court · (1898) 8 MLJ 3

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High Courts02 Sept 1897

Oliver Vs Anantharamayyar

Madras High Court · (1898) ILR (Mad) 498 : (1897) ILR (Mad) 498

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High Courts02 Sept 1897

Mithala Cheruvittil Mammod Vs Locke and Another

Madras High Court · (1897) ILR (Mad) 487 : (1898) 8 MLJ 7

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