COURT ARCHIVE
Madras High Court judgments, 1897
204 judgments · page 3 of 11
High Courts23 Nov 1897
Muthappudayan and Another Vs Ammani Ammal
Madras High Court · (1898) ILR (Mad) 58 : (1898) 8 MLJ 9
High Courts16 Nov 1897
Subbaraya Ravuthaminda Nainar Vs Ponnusami Nadar and Others
Madras High Court · (1898) ILR (Mad) 364
High Courts16 Nov 1897
Subramania Ayyar Vs Saminatha Ayyar
Madras High Court · (1898) ILR (Mad) 69
Transfer of Property Act, 1882 — Section 119
High Courts16 Nov 1897
Subramania Aiyar Vs Saminatha Aiyar
Madras High Court · (1898) ILR (Mad) 69 : (1897) 7 MLJ 319
Transfer of Property Act, 1882 — Section 119
High Courts16 Nov 1897
Arunachalam Chetti Vs Meyyappa Chetty
Madras High Court · (1898) ILR (Mad) 91 : (1898) 8 MLJ 28
High Courts13 Nov 1897
Queen-Empress Vs Mahalingam Servai and Others
Madras High Court · (1898) ILR (Mad) 63
High Courts12 Nov 1897
Karuppanan Ambalam Vs Ramasami Chetti
Madras High Court · (1898) ILR (Mad) 239 : (1898) 8 MLJ 165
High Courts12 Nov 1897
Giddayya Vs Jagannatha Rau
Madras High Court · (1898) ILR (Mad) 363
Tamil Nadu Village Courts Act, 1888 — Section 73
High Courts03 Nov 1897
Viru Mammad Vs Krishnan and Others
Madras High Court · (1898) ILR (Mad) 149
Malabar Compensation for Tenants Improvements Act, 1899 — Section 4
High Courts02 Nov 1897
Ramanadan Chetti Vs Nagooda Maracayar
Madras High Court · (1898) ILR (Mad) 395
High Courts01 Nov 1897
Adikkan Vs Alagan and Others
Madras High Court · (1898) ILR (Mad) 237
Criminal Procedure Code, 1898 (CrPC) — Section 560
High Courts27 Oct 1897
Nainappa Chetti Vs Chidambaram Chetti and Others
Madras High Court · (1898) ILR (Mad) 18
Transfer of Property Act, 1882 — Section 91, 95
High Courts25 Oct 1897
Venkataramayya and Others Vs Krishnayya
Madras High Court · (1897) ILR (Mad) 319
Civil Procedure Code, 1908 (CPC) — Section 54Court Fees Act, 1870 — Section 28, 6
High Courts23 Oct 1897
Ramasamia Pillai Vs Adinarayana Pillai and Others
Madras High Court · (1897) ILR (Mad) 465
Transfer of Property Act, 1882 — Section 53