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1 paragraphs · 21 words
1.
We are of opinion that, the provisions of the Succession Certificate Act apply to suits in the Village Munsifs'' Courts.
High CourtsDivision Bench(1897) 11 MAD CK 0002
Rasibi Ammal vs Olaga Padayachi
Madras High Court · Decided on 26 November 1897 · Citation: (1898) ILR (Mad) 115
- HON’BLE JUDGES
- Subramania Ayyar, J · Shephard, J