High Courts16 Dec 1955
Akkammal Vs Kullampattiyan alias Velappa Naicken and Others
Madras High Court · AIR 1956 Mad 593 : (1956) 2 MLJ 104
Suits Valuation Act, 1887 — Section 11
COURT ARCHIVE
Madras High Court judgments, 1955
361 judgments · page 1 of 19
High Courts16 Dec 1955
Guruswami Mudaliar (K.) Vs Executive Engineer, Mettur Canals Division
Madras High Court · (1956) 2 LLJ 44
Employees Compensation Act, 1923 — Section 12, 2, 23, 25, 3
High Courts16 Dec 1955
Bagyalakshmi Ammal and Others Vs Srinivasa Reddiar
Madras High Court · AIR 1960 Mad 510
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 11 Rule 15, Order 11 Rule 18, Order 11 Rule 18(2), Order 11 Rule 20
High Courts16 Dec 1955
V.T.S. Chandrasekhara Mudaliar and Others Vs Kulandaivelu Mudaliar and Others
Madras High Court · (1956) ILR (Mad) 1159 : (1956) 69 LW 262 : (1956) 1 MLJ 430
High Courts15 Dec 1955
K.V.V. Ardhanari Chettiar and Co., by managing partner K.V.V. Ardhanari Chettiar Vs The Union of India (UOI) and Another
Madras High Court · AIR 1956 Mad 483 : (1957) ILR (Mad) 195 : (1956) 69 LW 375 : (1956) 1 MLJ 6
Railways Act, 1890 — Section 75(1)
High Courts15 Dec 1955
Janab Jameelamma Vs The Income Tax Officer, Nagapattnam
Madras High Court · (1956) ILR (Mad) 1154 : (1956) 29 ITR 246
Constitution of India, 1950 — Article 13, 14, 226Income Tax Act, 1961 — Section 2(6C), 4, 4(2), 4(3)(vii)
High Courts15 Dec 1955
Chockiah Thevar Vs Shanmugasundaram Chettiar and another
Madras High Court · (1955) 12 MAD CK 0026
Penal Code, 1860 (IPC) — Section 415
High Courts15 Dec 1955
Janab Jameelamma Vs The Income Tax Officer
Madras High Court · AIR 1956 Mad 387 : (1956) 2 MLJ 83
Income Tax Act, 1961 — Section 4(2)
High Courts15 Dec 1955
Palanichami Chettiar and Others Vs The Reliance Bank of India, Ltd.
Madras High Court · (1956) 69 LW 440 : (1956) 1 MLJ 1.
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts15 Dec 1955
Bilige Laxminarayana Rao and Others Vs A.P. Fernandes and Others
Madras High Court · (1956) 2 MLJ 211
Limitation Act, 1963 — Section 14Transfer of Property Act, 1882 — Section 41
High Courts15 Dec 1955Dismissed
Biliga Laxminarayana Rao and Another Vs A.P. Fernandes and Others
Madras High Court · AIR 1957 Mad 90
Limitation Act, 1908 — Article 141, 144
High Courts13 Dec 1955
S. A. Raju Chettiar and Others Vs Collector of Madras and Another
Madras High Court · AIR 1956 Mad 396 : (1956) 29 ITR 241
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 2(9), 25A, 25A(3), 28, 28(1)
High Courts13 Dec 1955
Marimuthu Goundar Vs Ponnammal and Others
Madras High Court · (1956) 2 MLJ 25
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Article 164Provincial Small Cause Courts Act, 1887 — Section 17
High Courts13 Dec 1955
Brahmayya and Co. Vs K.P. Thangavelu Nadar and others
Madras High Court · (1955) 12 MAD CK 0007
Contract Act, 1872 — Section 171Transfer of Property Act, 1882 — Section 130
High Courts13 Dec 1955
Muniyandi Gounder and others Vs Bommayammal
Madras High Court · (1955) 12 MAD CK 0005
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, Order 22 Rule 4
High Courts12 Dec 1955
K. S. Narayanaswami Iyer Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1956 Mad 398 : (1956) 29 ITR 515
Income Tax Act, 1961 — Section 66(2)
High Courts09 Dec 1955
Shri H.H. Sudhindra Thirtha Swamiar, Senior Swamiar of Puthige Mutt and Others Vs The Commissioner of Hindu Religious and Charitable Endowments and Another
Madras High Court · AIR 1956 Mad 491 : (1956) 69 LW 337 : (1956) 1 MLJ 532
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 52(1)(f), 55
High Courts09 Dec 1955
C. Abdul Basith Sahib Vs Shanmughasundaram and Others
Madras High Court · (1956) 1 MLJ 513
High Courts08 Dec 1955Dismissed
Lakshmana Pillai Vs Vaidyanatha Pillai and Others
Madras High Court · (1956) ILR (Mad) 1144
Limitation Act, 1908 — Article 124, 134, 134B, 144Trusts Act, 1882 — Section 60, 61
High Courts08 Dec 1955
S. Ranganatha Aiyangar Vs Tiruparankundram Arumuganainar Trust
Madras High Court · (1956) ILR (Mad) 1101 : (1956) 69 LW 111 : (1956) 1 MLJ 390
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63