High Courts08 Dec 1955
Lakshmana Pillai Vs Emakalaperumal Nadar (died) and Others
Madras High Court · AIR 1956 Mad 399 : (1956) 69 LW 308 : (1956) 2 MLJ 109
Trusts Act, 1882 — Section 61
COURT ARCHIVE
Madras High Court judgments, 1955
361 judgments · page 2 of 19
High Courts08 Dec 1955
The Public Prosecutor Vs R. Palikondaperumal Pillai
Madras High Court · (1957) CriLJ 260 : (1956) 69 LW 287
High Courts07 Dec 1955
Christine Saldanha Vs G.M.B.D' Souza and Others
Madras High Court · AIR 1956 Mad 412 : (1956) ILR (Mad) 1139 : (1956) 69 LW 297 : (1956) 2 MLJ 70
Succession Act, 1925 — Section 118
High Courts02 Dec 1955Allowed
Joseph Carlos Xavier Louis Anthony Benedict Aldo Costa, by Mother and next Friend, Mary John Berchmans Vs Stanis Laws Costa and Others
Madras High Court · AIR 1956 Mad 596 : (1956) ILR (Mad) 1282
Court Fees Act, 1870 — Article 17A, 17B, 7
High Courts02 Dec 1955Dismissed
Mariyayi Ammal and Others Vs Arunachala Pandaram
Madras High Court · (1955) 12 MAD CK 0002
Easements Act, 1882 — Section 13, 41
High Courts02 Dec 1955Dismissed
Mariyayi Ammal and others Vs Arunachala Pandaram
Madras High Court · (1955) 12 MAD CK 0001
Easements Act, 1882 — Section 13, 41
High Courts01 Dec 1955
Manayil Krishnan Kutty Vs Manikkath Govinda Menon
Madras High Court · (1956) 69 LW 433 : (1956) 2 MLJ 117
Malabar Tenancy Act, 1930 — Section 23
High Courts01 Dec 1955
Pethi Reddi Vs Venkata Reddy and Others
Madras High Court · AIR 1956 Mad 413 : (1956) ILR (Mad) 1133 : (1956) 69 LW 273 : (1956) 1 MLJ 576
Provincial Insolvency Act, 1920 — Section 2(d)
High Courts01 Dec 1955
S. Ramaswami Chettiar and others Vs Jai Hind Talkies (Paramakudi) Ltd. and others
Madras High Court · (1955) 12 MAD CK 0008
Companies Act, 1956 — Section 153C
High Courts30 Nov 1955
P.V. Lakshmi Ammal Vs State of Madras and Another
Madras High Court · AIR 1956 Mad 583 : (1956) 69 LW 438 : (1956) 2 MLJ 58
Land Acquisition Act, 1894 — Section 49, 49(1), 6
High Courts28 Nov 1955
The Managing Director, Madura Mills Co. Ltd. Vs S. Muthiah and Another
Madras High Court · AIR 1956 Mad 589 : (1956) 1 MLJ 462
Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7(1)(a)Industrial Disputes Act, 1947 — Section 33(b)
High Courts24 Nov 1955
Rajagopal Naidu Vs Kunjammal alias Sivakami Ammal
Madras High Court · (1956) 69 LW 545 : (1956) 1 MLJ 589
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A(10)(b)
High Courts22 Nov 1955
Kunnathvelli Viswanathan by next friend and brother Kunhikrishnan Nair alias Krishnadas Vs Kunnambarapoyil Kanaran and Others
Madras High Court · AIR 1956 Mad 604 : (1956) 2 MLJ 87
Constitution of India, 1950 — Article 19(1)(f), 19(5)Malabar Tenancy (Amendment) Act, 1951 — Section 52
High Courts17 Nov 1955
Sri Balasaraswathi Ltd., Tirunelveli Vs A. Parameswara Aiyar and Another
Madras High Court · AIR 1957 Mad 122 : (1956) 69 LW 818
Companies (Amendment) Act, 1956 — Section 293(1)Companies Act, 1913 — Article 73Usurious Loans Act, 1918 — Section 3
High Courts16 Nov 1955
Sivakami Achi Vs S.P.R.M.A.L.S. Somasundaram Chettiar alias Alagappa Chettiar and Another
Madras High Court · (1956) 1 MLJ 441
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts15 Nov 1955
Palaniappa Pillai Vs Sellappa Gounder and Others
Madras High Court · AIR 1956 Mad 512 : (1956) 1 MLJ 553
Representation of the People Act, 1951 — Section 100(1)(c)
High Courts15 Nov 1955Dismissed
Mathankandiyil kelappan Vs Payamkavil Ummer Kutty and Others
Madras High Court · (1955) 11 MAD CK 0005
High Courts11 Nov 1955
Muhammad Zackria by power Agent V.T. Abdulla Rowther Vs Abdul Karim Rowther
Madras High Court · (1956) 2 MLJ 371
High Courts11 Nov 1955
K. Subramania Pillai Vs A.V.S.V. Sankara Kulathu Iyer
Madras High Court · (1956) 1 MLJ 527
Provincial Insolvency Act, 1920 — Section 44(2)