High Courts01 Jan 1955Dismissed
In Re: Palani Moopan
Madras High Court · AIR 1955 Mad 495 : (1955) CriLJ 1197 : (1953) 2 MLJ 199
Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 164, 288, 364, 533Evidence Act, 1872 — Section 145
