Madras High Court Judgments 2026

High Courts23 Sept 2026Allowed

Devendiran Vs The State Rep By The Inspector Of Police

Madras High Court · (2026) 09 MAD CK 4007

Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 483, 183Bharatiya Nyaya Sanhita (BNS), 2023-Section 87, 269Protection of Children from Sexual Offences (POCSO) Act, 2012-Section 11(4) r/w 12

Read judgment

High Courts23 Sept 2026

Balaji & Anr. Vs The State Represented By The Inspector Of Police, S.H.O. Karuveppilankurichi Police Station

Madras High Court · (2026) 09 MAD CK 4008

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita (BNS) 2023-Sections 275, 123, 269Cigarettes and Other Tobacco Products (COTPA) Act, 2003-Section 24(1)

Read judgment

High Courts23 Sept 2026

Sankar Vs The State Represented By The Inspector Of Police

Madras High Court · (2026) 09 MAD CK 4011

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 497, 503Bharatiya Nyaya Sanhita (BNS) 2023-Sections 331(3), 305, 269The Criminal Rules of Practice, 2019

Read judgment

High Courts23 Sept 2026

Rajiv Gandhi Vs The State Represented By The Inspector Of Police

Madras High Court · (2026) 09 MAD CK 4012

IPC-Sections 341, 294(b), 324, 307, 506(ii)Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528

Read judgment

High Courts23 Sept 2026

Gubendiran Vs The State Rep by The Inspector of Police

Madras High Court · (2026) 09 MAD CK 4013

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 318(4), 269IT Act-Section 66D

Read judgment

High Courts23 Sept 2026

Manojkumar Vs The State Rep By The Inspector Of Police

Madras High Court · (2026) 09 MAD CK 4014

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita (BNS), 2023-Sections 329, 304 @ 329, 61(2), 310(2), 269The Criminal Rules of Practice, 2019

Read judgment

High Courts23 Sept 2026

A.Alangaramary Vs M.Chitirai Pandian

Madras High Court · (2026) 09 MAD CK 4015

Cr.P.C.-Section 389(1), 317BNSS Act-Section 430(1)

Read judgment

High Courts23 Sept 2026

Ragul Vs The State Represented By The Inspector Of Police

Madras High Court · (2026) 09 MAD CK 4054

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 111, 126(2), 309(4), 311, 269The Criminal Rules of Practice, 2019

Read judgment

High Courts23 Sept 2026

Deepak Vs The State Rep By The Inspector Of Police

Madras High Court · (2026) 09 MAD CK 4055

Bharatiya Nagarik Suraksha Sanhita (BNSS), 2023-Section 483, 183Bharatiya Nyaya Sanhita (BNS) 2023-Section 87, 269Protection of Children from Sexual Offences (POCSO) Act, 2012-Section 5(1) r/w 6

Read judgment

High Courts23 Sept 2026

Veerasekar Vs The State Rep By The Inspector Of Police

Madras High Court · (2026) 09 MAD CK 4057

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Cigarettes and Other Tobacco Products (COTPA) Act, 2003-Sections 24(1)The Criminal Rules of Practice, 2019

Read judgment

High Courts22 Sept 2026

Venkatesan Vs The State Rep. by The Inspector of Police

Madras High Court · (2026) 09 MAD CK 3666

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 123, 275, 269Cigarettes and other Tobacco Products Act, 2003-Section 6(a), 24(1)

Read judgment

High Courts22 Sept 2026

Venkatesan Vs The State Rep. by The Inspector Of Police

Madras High Court · (2026) 09 MAD CK 4396

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Section 123, 275, 269Cigarettes and other Tobacco Products Act, 2003-Section 6(a), 24(1)

Read judgment

High Courts22 Sept 2026

Santhosh Vs The State

Madras High Court · (2026) 09 MAD CK 3670

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS Act-Sections 296(b), 115(2), 109(1), 103(1), 351(3), 269Tamil Nadu Prohibition of Harassment of Women Act-Section 4

Read judgment

High Courts22 Sept 2026