High Courts21 Sept 2026

G.Charles Dony & Ors.

Madras High Court · (2026) 09 MAD CK 3252

Indian Succession Act, 1925-Section 372O.S. Rules-Order XXV Rule 6BSA-Section 63(4)(c)
High Courts21 Sept 2026

Veronica Rajakumari

Madras High Court · (2026) 09 MAD CK 3255

Guardians and Wards Act, 1890-Sections 3, 7, 8, 9, 10, 29, 19Original Side Rules-Order XXI Rules 2, 3BSA-Section 63(4)(c)