High CourtsSingle Bench(2026) 09 MAD CK 3256

K.Leema Rose vs The Deputy Inspector General Of Prisons & Ors.

Madras High Court · Decided on 21 September 2026

HON’BLE JUDGES
V. Lakshminarayanan, J
CASE NUMBER
WP Crl. No. 2304 of 2026

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Judgment

3 paragraphs · 55 words

ORDER

The learned counsel appearing for the petitioner seeks permission of this Court to withdraw this Writ Petition (Criminal) and he has also made an endorsement to that effect.

2.

In view of the submission and endorsement made by the learned counsel for the petitioner, this Writ Petition (Criminal) is dismissed as withdrawn. No costs.