High Courts19 Dec 1947
Kunhilakshmi Ammal and Others Vs Kizhakke Palat Krishna Menon and Others
Madras High Court · AIR 1948 Mad 460 : (1949) ILR (Mad) 888 : (1948) 61 LW 265 : (1948) 1 MLJ 274
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 1 of 17
High Courts19 Dec 1947
A.M.A. Firm by Managing Partner Murugappa Chettiar in the place of A.M.A. Palaniappa Chettiar Vs Marudachalam Chettiar (died) and Others
Madras High Court · AIR 1948 Mad 412 : (1948) 61 LW 319 : (1948) 1 MLJ 284
High Courts19 Dec 1947
Y.L. Paul Vs G.C. Joseph and Another
Madras High Court · AIR 1948 Mad 512 : (1948) 61 LW 394 : (1948) 1 MLJ 376
High Courts19 Dec 1947
In Re: Sathirnalan and Others
Madras High Court · AIR 1948 Mad 467 : (1948) 61 LW 483 : (1948) 1 MLJ 428
High Courts19 Dec 1947
Badam Satyanarayanamurthi Vs Badam Venkataramanamurthi and Others
Madras High Court · AIR 1948 Mad 312 : (1948) ILR (Mad) 837 : (1948) 61 LW 165 : (1948) 1 MLJ 196
High Courts19 Dec 1947
Bandaru Rattayya and Others Vs Gaddam Chandrayya and Others
Madras High Court · AIR 1948 Mad 526 : (1948) 61 LW 384 : (1948) 1 MLJ 392
High Courts18 Dec 1947
Subbiah Pillai alias S.S.M. Subramania Pillai Vs Sankarapandiam Pillai and Others
Madras High Court · AIR 1948 Mad 369 : (1948) 61 LW 220 : (1948) 1 MLJ 227
High Courts17 Dec 1947
Kayichankandi Ayissa Vs Variyil Kunhaikalanthan and Others
Madras High Court · AIR 1948 Mad 420 : (1948) 61 LW 178 : (1948) 1 MLJ 194
High Courts16 Dec 1947
COMMISSIONER OF Income Tax MADRAS Vs T. M. M. DHARMARAJA NADAR AND OTHERS.
Madras High Court · (1948) 16 ITR 281
High Courts16 Dec 1947
The Commissioner of Income Tax Vs Sri T.M.M. Dharmaraja Nadar and Others
Madras High Court · (1948) 2 MLJ 89
Income Tax Act, 1961 — Section 10(2)(xi)
High Courts15 Dec 1947
In Re: A Pleader
Madras High Court · AIR 1948 Mad 273 : (1948) ILR (Mad) 829 : (1948) 61 LW 162 : (1948) 1 MLJ 170
High Courts15 Dec 1947
G. Ammanna Vs Mrs. Epsey Gidion Ammanna
Madras High Court · (1948) 61 LW 492 : (1948) 2 MLJ 77
Divorce Act, 1869 — Section 17, 3(1)(b)
High Courts12 Dec 1947
N. Appavu Udayan and Another Vs Nallammal
Madras High Court · (1949) ILR (Mad) 16 : (1948) 61 LW 101 : (1948) 1 MLJ 110
High Courts12 Dec 1947
T.N.V. Kailasa Thevar Vs V. Ramaswami Ayyangar and Others
Madras High Court · (1948) 2 MLJ 28
High Courts11 Dec 1947
The Commissioner of Income Tax Vs RM. M. SM. SV. Sevugan alias Manickavasagam Chettiar
Madras High Court · (1949) ILR (Mad) 8 : (1948) 61 LW 154 : (1948) 1 MLJ 157
High Courts11 Dec 1947
Sahul Hameed Rowther Vs K.C.P. Mohideen Pichai
Madras High Court · AIR 1948 Mad 451 : (1948) ILR (Mad) 883 : (1948) 61 LW 270 : (1948) 1 MLJ 270
High Courts11 Dec 1947
Vai Km. Vayyapuri Vathiar Vs R. Somianarayana Iyengar and Others
Madras High Court · (1948) 61 LW 179 : (1948) 1 MLJ 193
High Courts11 Dec 1947
COMMISSIONER OF Income Tax, MADRAS Vs O. RM. M. SM. SV. SEVUGAN.
Madras High Court · (1948) 16 ITR 59
High Courts10 Dec 1947
R. Ramaswami Chettiar Vs Sriperumbudur M. Ramaswami Pillai
Madras High Court · AIR 1948 Mad 333 : (1948) 61 LW 287 : (1948) 1 MLJ 272
High Courts09 Dec 1947
The National Sewing Thread Co., Ltd., carrying on business in Chidambaram Vs James Chadwick and Bros. Ltd.
Madras High Court · AIR 1948 Mad 481 : (1949) ILR (Mad) 41 : (1948) 61 LW 310 : (1948) 1 MLJ 303