High Courts27 Nov 1947
A.M.S. Sheik Muhammed Maracair Vs Bathummal Beevi
Madras High Court · AIR 1948 Mad 458 : (1948) 61 LW 324 : (1948) 1 MLJ 298
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 3 of 17
High Courts26 Nov 1947
Ramakrishna Ayyar Dharmam and Another Vs Umar Salai Muhammad Sait
Madras High Court · AIR 1948 Mad 351 : (1948) 61 LW 378 : (1948) 1 MLJ 356
High Courts21 Nov 1947
Melagiri Venkatarao Vs Karnam Vyasa Rao alias Dasappa and Others
Madras High Court · AIR 1948 Mad 364 : (1948) 61 LW 389
High Courts21 Nov 1947
Rao Sahib Sriman Mudumbi Venkata Ranga Anaharachariar Vs Sri Manyam Kanakayya Zamindar Garu
Madras High Court · AIR 1948 Mad 383 : (1948) ILR (Mad) 863 : (1948) 61 LW 253 : (1948) 1 MLJ 251
High Courts21 Nov 1947
S.A.R. Chinnan Chettiar Vs The Estate Manager
Madras High Court · (1948) 61 LW 771 : (1948) 2 MLJ 377
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts20 Nov 1947
Kuppuswami Nainar Vs Rangaswami Goundan and Others
Madras High Court · (1948) 61 LW 685 : (1948) 2 MLJ 374
High Courts19 Nov 1947
Sri Rama Vilas Service, Limited Vs The Road Traffic Board
Madras High Court · AIR 1948 Mad 400 : (1948) 61 LW 116 : (1948) 1 MLJ 85
High Courts18 Nov 1947
A.S. Duraiswamy Mudaliar and Others Vs Muhammad Amiruddin and Others
Madras High Court · AIR 1948 Mad 434 : (1948) 61 LW 462 : (1948) 1 MLJ 441
High Courts18 Nov 1947
Kandaswami Mudali Vs K.R. Narasimha Ayyar and Others
Madras High Court · AIR 1948 Mad 280 : (1948) 61 LW 331 : (1948) 1 MLJ 333
High Courts18 Nov 1947
Katragadda Brahmayya, minor by mother and guardian Katragadda Jagadamba and Others Vs Katragadda Balatripura Sundaramma and Others
Madras High Court · (1948) ILR (Mad) 757 : (1948) 61 LW 93 : (1948) 1 MLJ 96
High Courts17 Nov 1947
Penukonda Rathakrishnamurthy Vs Ganamukala Chengalraya Chetty Chalamayya Chetty and Co. and Others
Madras High Court · AIR 1948 Mad 365 : (1948) 61 LW 157 : (1948) 1 MLJ 164
High Courts17 Nov 1947
Mythili Ammal and Others Vs R. Mahadeva Ayyar and Others
Madras High Court · AIR 1948 Mad 433 : (1948) 61 LW 436 : (1948) 1 MLJ 400
High Courts14 Nov 1947
Abdul Nabhi Saheb Vs Marti Ramalakshmammah
Madras High Court · AIR 1948 Mad 371
High Courts14 Nov 1947
The Public Prosecutor Vs S.M. Vellaiya Mudaliar
Madras High Court · (1948) 61 LW 433 : (1948) 1 MLJ 413
High Courts14 Nov 1947
Shaik Abdul Nabhi Saheb Vs Marti Ramalakshmammah
Madras High Court · (1948) 61 LW 70 : (1948) 1 MLJ 62
High Courts14 Nov 1947
S. Subba Rao Vs Mangavalli Venkataseshacharlu and Another
Madras High Court · (1948) 61 LW 535 : (1948) 2 MLJ 128
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47
High Courts13 Nov 1947
Ramarathnam Vs The Corporation of Madras
Madras High Court · AIR 1948 Mad 300 : (1948) 61 LW 436 : (1948) 1 MLJ 415
High Courts13 Nov 1947
Shah Banmul Soanmul Vs Shah Harakchand Roopchand
Madras High Court · (1948) 61 LW 250 : (1948) 1 MLJ 256
High Courts12 Nov 1947
K. Murugappa Mudaliar and Others Vs Kuppuswani Mudaliar and Others
Madras High Court · (1949) CriLJ 235
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts12 Nov 1947
K. Murugappa Mudaliar and Others Vs Kuppuswami Mudaliar and Others
Madras High Court · (1948) 61 LW 797 : (1948) 2 MLJ 458
Criminal Procedure Code, 1898 (CrPC) — Section 144