High Courts10 Nov 1947
Vithalji Madhavji Vs The Commissioner of Income Tax
Madras High Court · (1948) ILR (Mad) 777 : (1948) 61 LW 38 : (1948) 1 MLJ 24
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 4 of 17
High Courts10 Nov 1947
In Re: Rm.N.V. Viswanathan Chettiar and Others of Uma and Co.
Madras High Court · AIR 1948 Mad 496 : (1948) 61 LW 323 : (1948) 1 MLJ 241
High Courts10 Nov 1947
Thumala Ayyalureddi Vs Thumati Mallareddi and Others
Madras High Court · (1948) 61 LW 380 : (1948) 1 MLJ 381
High Courts10 Nov 1947
M.A.C. Arunachala Mudali and Another Vs Rajagopala Chetty and Another
Madras High Court · (1948) 61 LW 367 : (1948) 1 MLJ 389
High Courts10 Nov 1947
VITHALJI MADHAVJI Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · AIR 1948 Mad 353 : (1948) 16 ITR 43
High Courts07 Nov 1947
Pallamreddi Audemma Vs Pallamreddi Varadareddy and Another
Madras High Court · (1948) ILR (Mad) 803 : (1948) 61 LW 23 : (1948) 1 MLJ 30
High Courts07 Nov 1947
In Re: Bijjili Papamma and Another
Madras High Court · AIR 1948 Mad 471 : (1948) 61 LW 100 : (1948) 1 MLJ 116
High Courts05 Nov 1947
A. Narayana Nair Vs The Secretary, Triplicane Urban Co-operative Society, Ltd.
Madras High Court · AIR 1948 Mad 272 : (1948) 61 LW 417 : (1948) 1 MLJ 331(1)
High Courts03 Nov 1947
Janab E.M. Ghulam Dastagir Saheb Vs Marudai Pillai and Another
Madras High Court · AIR 1948 Mad 409 : (1948) 61 LW 421 : (1948) 1 MLJ 344
High Courts31 Oct 1947
In Re: Arumugha Mudaliar and Others
Madras High Court · (1948) 61 LW 90 : (1948) 1 MLJ 81
High Courts31 Oct 1947
In Re: The District Magistrate of Vizagapatam
Madras High Court · (1948) 61 LW 342 : (1948) 1 MLJ 332
High Courts30 Oct 1947
In Re: Thokkudubivyanu Immaniyelu and Others
Madras High Court · AIR 1948 Mad 521 : (1948) 61 LW 44 : (1948) 1 MLJ 49
High Courts29 Oct 1947
Ananthanarayana Sarma and Others Vs Krishnamurthy Ayyar and Others
Madras High Court · (1948) ILR (Mad) 793 : (1948) 61 LW 19 : (1948) 1 MLJ 17
High Courts27 Oct 1947
Shankar Bhatta Vs Shankar Upadhya and Others
Madras High Court · (1948) 61 LW 539 : (1948) 2 MLJ 283
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts21 Oct 1947
Revur Venkatasubba Rao and Others Vs Gurijala Venkataramanayya and Others
Madras High Court · AIR 1948 Mad 397 : (1948) 61 LW 80 : (1948) 1 MLJ 56
High Courts21 Oct 1947
Kapavarapu Venkata Achyuta Rao and Another Vs Kapavarapu Srinivasaswami and Another
Madras High Court · AIR 1948 Mad 396 : (1948) 61 LW 74 : (1948) 1 MLJ 54
High Courts17 Oct 1947
Govindan Nair Vs Nagabhushanammal and Another
Madras High Court · AIR 1948 Mad 343 : (1948) 61 LW 361 : (1948) 1 MLJ 331
High Courts15 Oct 1947
Maharajah Sri Sri Rajah Saheb Meharban Dhosthan Raja Sri Rao Swetachalapathi Ramakrishna Ranga Rao Bahadur Varu, Rajah of Bobbili Vs Maradana Venku Naidu
Madras High Court · AIR 1948 Mad 340 : (1948) 61 LW 418 : (1948) 1 MLJ 362
High Courts14 Oct 1947
K. Rangachariar Vs The Trinity Bank, Ltd. and Another
Madras High Court · AIR 1948 Mad 411 : (1948) 61 LW 73 : (1948) 1 MLJ 61
High Courts26 Sept 1947
Jasti Basavayya and Others Vs Lingam Raghavayya and Others
Madras High Court · (1948) 61 LW 389 : (1948) 1 MLJ 338