High Courts24 Sept 1947
K. Shyamalambal Ammal Vs M.S. Ramamurthi
Madras High Court · AIR 1948 Mad 318 : (1948) ILR (Mad) 639 : (1948) 61 LW 13
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 5 of 17
High Courts24 Sept 1947
Manuaru Veeraswami Vs The Provincial Government of Madras and Another
Madras High Court · AIR 1948 Mad 379 : (1948) 61 LW 33 : (1948) 1 MLJ 6
High Courts23 Sept 1947
In Re: A.K. Gopalan
Madras High Court · AIR 1949 Mad 233 : (1949) CriLJ 258 : (1948) 2 MLJ 383
Penal Code, 1860 (IPC) — Section 503
High Courts22 Sept 1947
The Catholic Mission Presentation Convent by Mother Superior, Coimbatore, and Another Vs Subbanna Goundan and Others
Madras High Court · (1948) 1 MLJ 11
High Courts22 Sept 1947
Krishna Udayan Vs Chinna Pillai
Madras High Court · AIR 1948 Mad 416 : (1948) 61 LW 130 : (1948) 1 MLJ 119
High Courts19 Sept 1947
Syedamian Sahib Vs Janaki Ammal and Others
Madras High Court · AIR 1948 Mad 498 : (1948) 61 LW 353 : (1948) 1 MLJ 385
High Courts17 Sept 1947
Pulla Subbaramiah Vs Palagari Balarami Reddy and Others
Madras High Court · (1948) 61 LW 369 : (1948) 1 MLJ 346
High Courts16 Sept 1947
K. Narayanan Nair Vs A. Kunhan Mannadiar and Others
Madras High Court · (1948) 61 LW 216 : (1947) 2 MLJ 559
Transfer of Property Act, 1882 — Section 117
High Courts15 Sept 1947
Vangayil Madhavan Nayanar Vs V. Parameswara Ayyar and Others
Madras High Court · AIR 1948 Mad 373 : (1948) ILR (Mad) 734 : (1948) 61 LW 45 : (1948) 1 MLJ 68
High Courts12 Sept 1947
Dakshinamoorthi Kandar Vs Ponnuswami alias Karuppa Kandar and Others
Madras High Court · (1948) 61 LW 63 : (1948) 1 MLJ 65
High Courts12 Sept 1947
Kannuri Venkata Chalapathi Rao Vs Devineni Kanchayya
Madras High Court · (1948) 2 MLJ 185
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 100
High Courts11 Sept 1947
Maddela Nagabhushanam and Others Vs Velampalli Subbarayudu and Others
Madras High Court · (1947) 60 LW 809 : (1947) 2 MLJ 538
Madras Hindu Religious Endowments Act, 1923 — Section 44A
High Courts11 Sept 1947
Munia Servai Vs Thanagaraya Onturiyar and Others
Madras High Court · (1949) CriLJ 253
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Sept 1947
Munia Servai Vs Thangaraya Onturiyar and Others
Madras High Court · (1948) 2 MLJ 209
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts11 Sept 1947
A.K. Govindarajulu Naidu Vs L.A.K. Lakshmana Aiyar Firm
Madras High Court · (1948) 61 LW 350 : (1948) 1 MLJ 437
High Courts10 Sept 1947
Sreemanthu Rajah Y.S.R. Prasad, Zamindar of Devakota and Others Vs Kolli Ramaswamy and Others
Madras High Court · (1947) 60 LW 748 : (1947) 2 MLJ 459
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts10 Sept 1947
V. Seetharama Chettiar Vs T.R. Muthukrishna Chettiar
Madras High Court · (1947) 60 LW 815 : (1947) 2 MLJ 553
Limitation Act, 1963 — Article 182
High Courts10 Sept 1947
Somasundara Mudali and Others Vs Thiruppathuran alias Nagappa Mudali and Others
Madras High Court · (1948) ILR (Mad) 643 : (1947) 60 LW 787 : (1947) 2 MLJ 551
High Courts09 Sept 1947
Oor Nayakkan alias Krishnaswami Naidu and Others Vs Ps.Ar.Ar. Arunachala Chettiar
Madras High Court · AIR 1948 Mad 245 : (1947) 60 LW 774 : (1947) 2 MLJ 496
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 7Provincial Small Cause Courts Act, 1887 — Section 23
High Courts05 Sept 1947
Sripada Venkata Jagannadharao and Others Vs Kannepalli Venkatachalamayya Sastry and Others
Madras High Court · AIR 1948 Mad 336 : (1948) 61 LW 16 : (1948) 1 MLJ 4