High Courts03 Feb 1947
V. Subramania Aiyar Vs S.C. Annasami Iyer and Others
Madras High Court · (1947) 60 LW 577 : (1947) 2 MLJ 279
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 17 of 17
High Courts29 Jan 1947
The District Board Vs P. Kuppuswami Konar alias Kuppuswami Pillai and Others
Madras High Court · AIR 1947 Mad 382 : (1947) 60 LW 237 : (1947) 1 MLJ 303
High Courts24 Jan 1947
Yelamanchili Venkatadri and Another Vs Vedantam Seshacharyulu and Others
Madras High Court · AIR 1948 Mad 72 : (1948) ILR (Mad) 46 : (1947) 60 LW 264 : (1947) 1 MLJ 287
High Courts24 Jan 1947
Munia Servai Vs Thangayya Onturiyar and Others
Madras High Court · AIR 1948 Mad 133 : (1947) 60 LW 171 : (1947) 1 MLJ 171
Criminal Procedure Code, 1898 (CrPC) — Section 145, 561A
High Courts24 Jan 1947
P. Veda Bhat Vs Mahalaxmi Amma and Others
Madras High Court · AIR 1947 Mad 441 : (1947) 60 LW 215 : (1947) 1 MLJ 229
High Courts23 Jan 1947
N. Kandaswami Pillai and Another Vs The Executive Officer, Panchayat Board
Madras High Court · AIR 1947 Mad 306 : (1947) 60 LW 150 : (1947) 1 MLJ 172
Madras Local Boards Act, 1920 — Section 194, 207
High Courts22 Jan 1947
In Re: Bheemavarapu Subba Reddi and Another
Madras High Court · AIR 1948 Mad 23 : (1948) ILR (Mad) 57 : (1947) 60 LW 179 : (1947) 1 MLJ 193
Criminal Procedure Code, 1898 (CrPC) — Section 160, 161
High Courts21 Jan 1947
Guruswamy Mudaliar Vs Ayyanar Thevar and Others
Madras High Court · AIR 1947 Mad 439 : (1947) 60 LW 349 : (1947) 1 MLJ 322
High Courts17 Jan 1947
The Public Prosecutor Vs V.S. Viswanathan and Another
Madras High Court · (1947) 60 LW 149 : (1947) 1 MLJ 179
Penal Code, 1860 (IPC) — Section 116, 160
High Courts16 Jan 1947
Surisetti Satyanarayanamurthy Vs Rajanala Gopalarao Naidu
Madras High Court · AIR 1947 Mad 394 : (1947) 60 LW 286 : (1947) 1 MLJ 273
High Courts16 Jan 1947
S.M.Ar.M. Arunachalam Chettiar alias Veerappa Chettiar Vs M.S.T. Thanneermalayan Chettiar
Madras High Court · AIR 1947 Mad 335 : (1948) ILR (Mad) 126 : (1947) 60 LW 145 : (1947) 1 MLJ 176
Penal Code, 1860 (IPC) — Section 323, 352
High Courts10 Jan 1947
Kandaswami Pillai and Another Vs T.N.C. Kandaswami Pillai and Others
Madras High Court · AIR 1947 Mad 372 : (1947) 60 LW 200 : (1947) 1 MLJ 203
Provincial Insolvency Act, 1920 — Section 28(7)
High Courts10 Jan 1947
Nagi Reddi Seetharami Reddi and Another Vs Thikkavarapu Kotamma and Others
Madras High Court · AIR 1947 Mad 431 : (1948) ILR (Mad) 117 : (1947) 60 LW 130 : (1947) 1 MLJ 156
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts10 Jan 1947
Gadiraju Bangarayya and Another Vs Gottemukkula Ramabhadriraju
Madras High Court · AIR 1947 Mad 315 : (1948) ILR (Mad) 123 : (1947) 60 LW 133 : (1947) 1 MLJ 155
Arbitration Act, 1940 — Section 33
High Courts09 Jan 1947
In Re: S.K.V. Krishnavatharam
Madras High Court · AIR 1948 Mad 117 : (1947) 60 LW 488 : (1947) 2 MLJ 191
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts08 Jan 1947
M.A.C. Arunachala Mudaliar and Another Vs M.V. Jagannatha Mudaliar and Others
Madras High Court · (1947) 60 LW 348 : (1947) 1 MLJ 399
High Courts06 Jan 1947
P. Kesanna Vs Boya Bala Gangappa and Another
Madras High Court · AIR 1947 Mad 297 : (1947) ILR (Mad) 643 : (1947) 60 LW 183 : (1947) 1 MLJ 201
Court Fees Act, 1870 — Section 7(v)(d)