High Courts21 Feb 1947
Ghulam Ghouse Saheb Vs Chowdri D. Raja Rao
Madras High Court · AIR 1947 Mad 436 : (1947) 60 LW 277 : (1947) 1 MLJ 354
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 16 of 17
High Courts21 Feb 1947
In Re: Tirumal Raju
Madras High Court · AIR 1947 Mad 368 : (1947) 1 MLJ 238
Criminal Procedure Code, 1898 (CrPC) — Section 545Penal Code, 1860 (IPC) — Section 498
High Courts21 Feb 1947
Devadas and Others Vs Maniyam Sadasiva Reddiar and Others
Madras High Court · AIR 1947 Mad 411 : (1948) ILR (Mad) 103 : (1947) 60 LW 290 : (1947) 1 MLJ 333
High Courts21 Feb 1947
Panguluri Ankamma and Another Vs Vootla Raghavamma and Others
Madras High Court · (1947) 60 LW 535 : (1947) 2 MLJ 233
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Feb 1947
Thummalapalli Viswanadham Vs Sokalachand Chunnilal and Others
Madras High Court · AIR 1947 Mad 377 : (1947) 1 MLJ 228
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts20 Feb 1947
Lakshmi Achi Vs Subramania Pillai and Others
Madras High Court · AIR 1947 Mad 370 : (1948) ILR (Mad) 175 : (1947) 60 LW 269 : (1947) 2 MLJ 20
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts18 Feb 1947
Kamisetti Subbarayadu Vs Pathi Subbamma
Madras High Court · (1948) ILR (Mad) 182 : (1947) 60 LW 293 : (1947) 1 MLJ 350
High Courts14 Feb 1947
Pokuri Sivaramiah and Another Vs Vodde Audi Reddi and Others
Madras High Court · AIR 1947 Mad 357 : (1947) 1 MLJ 239
Civil Procedure Code, 1908 (CPC) — Section 52, 53
High Courts14 Feb 1947
In Re: M.S. Mehdi and Others
Madras High Court · (1947) 60 LW 520 : (1947) 2 MLJ 192
Government of India Act, 1915 — Section 102(4)
High Courts13 Feb 1947
In Re: Rethu Venkata Appala Naidu and Others
Madras High Court · (1947) 60 LW 201 : (1947) 1 MLJ 225
Criminal Procedure Code, 1898 (CrPC) — Section 438, 522(3)
High Courts12 Feb 1947
G.V. Arunachalam Aiyar Vs Lakshminarasimham and Others
Madras High Court · (1948) ILR (Mad) 100 : (1947) 60 LW 249 : (1947) 1 MLJ 276
High Courts10 Feb 1947
J. Kuppuswami Chetty Vs B.V. Anantharamier and Another
Madras High Court · AIR 1948 Mad 40 : (1948) ILR (Mad) 83 : (1947) 60 LW 244 : (1947) 1 MLJ 297
High Courts07 Feb 1947
Gopalaswami Ayyar Vs Nataraja Chettiar and Others
Madras High Court · AIR 1948 Mad 17 : (1948) ILR (Mad) 190 : (1947) 60 LW 249 : (1947) 1 MLJ 279
High Courts07 Feb 1947
In Re: Miyala Narasimhacharya and Others
Madras High Court · AIR 1947 Mad 413 : (1948) ILR (Mad) 209 : (1947) 60 LW 175 : (1947) 1 MLJ 186
Penal Code, 1860 (IPC) — Section 409, 411
High Courts07 Feb 1947
Velicheti Satyanarayana Vs Koppaka Venkataramayya represented by Father and Guardian Satyam and Others
Madras High Court · AIR 1947 Mad 401 : (1948) ILR (Mad) 91 : (1947) 60 LW 660 : (1947) 1 MLJ 313
High Courts06 Feb 1947
Kammela Somasundaramma Vs Kammela Seshagiri Rao alias Professor Giri Rao and Others
Madras High Court · AIR 1947 Mad 378 : (1948) ILR (Mad) 109 : (1947) 60 LW 273 : (1947) 1 MLJ 292
High Courts06 Feb 1947
Chodagiri Seshayya Vs Alluri Venkataraju and Others
Madras High Court · AIR 1947 Mad 381 : (1947) 60 LW 232 : (1947) 1 MLJ 240
High Courts05 Feb 1947
The Public Prosecutor Vs Atchamma and Others
Madras High Court · AIR 1948 Mad 487 : (1949) CriLJ 30 : (1947) 1 MLJ 197
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts05 Feb 1947
D. Chenchiah and Others Vs The Commissioner of Police and Others
Madras High Court · (1947) 60 LW 172 : (1947) 1 MLJ 190
Criminal Procedure Code, 1898 (CrPC) — Section 491