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Madras High Court judgments, 1947

337 judgments · page 14 of 17

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High Courts14 Mar 1947

The Western India Oil Distributing Co. Ltd. Vs V.K. Rathnasabapathy

Madras High Court · (1948) ILR (Mad) 296 : (1947) 1 MLJ 360

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High Courts14 Mar 1947

In Re: T.C. Kandaswamy Chettiar

Madras High Court · (1947) 60 LW 287 : (1947) 1 MLJ 331

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High Courts14 Mar 1947

Puppala Ramamurthi Vs Kandulapati Kanakaratnam and Others

Madras High Court · AIR 1948 Mad 208 : (1948) ILR (Mad) 335 : (1947) 60 LW 586 : (1947) 2 MLJ 281

Transfer of Property Act, 1882 — Section 39
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High Courts13 Mar 1947

The Receiver Vs Muttangi Buchiramayya

Madras High Court · AIR 1948 Mad 151 : (1948) ILR (Mad) 276 : (1947) 2 MLJ 144

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High Courts13 Mar 1947

Angathevan by Guardian Mother, Nagathal and Others Vs A.R.L.V. Natarajan Chettiar and Others

Madras High Court · (1947) 60 LW 529 : (1947) 2 MLJ 189

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High Courts12 Mar 1947

In Re: Ramanjulu Naidu

Madras High Court · AIR 1947 Mad 281 : (1947) 60 LW 332 : (1947) 1 MLJ 410

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High Courts12 Mar 1947

Pavayamal and Another Vs Samiappa Goundan and Others

Madras High Court · AIR 1947 Mad 376 : (1947) 60 LW 377 : (1947) 1 MLJ 329

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High Courts12 Mar 1947

In Re: Pakkiriswami Pillai

Madras High Court · AIR 1948 Mad 297 : (1947) 60 LW 705 : (1947) 2 MLJ 384

Criminal Procedure Code, 1898 (CrPC) — Section 476
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High Courts12 Mar 1947

T.M. Ramakrishnan Chettiar alias Mannar Krishnan Chettiar and Others Vs G. Radhakrishnan Chettiar and Others

Madras High Court · AIR 1948 Mad 13 : (1948) ILR (Mad) 263 : (1947) 60 LW 401 : (1947) 2 MLJ 72

Civil Procedure Code, 1908 (CPC) — Section 151, 152
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High Courts12 Mar 1947

Mrs. Grisilda Titus Vs Mr. Louis Titus

Madras High Court · AIR 1947 Mad 425 : (1947) 60 LW 289 : (1947) 1 MLJ 321

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High Courts11 Mar 1947

The Corporation of Madras Vs S.A. Khan and Others

Madras High Court · AIR 1947 Mad 447 : (1948) ILR (Mad) 320 : (1947) 2 MLJ 120

Madras City Municipal Act, 1904 — Section 80
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High Courts10 Mar 1947

Karunai Ammal and Others Vs Karuppan Goundan and Another

Madras High Court · AIR 1947 Mad 373 : (1947) 60 LW 308 : (1947) 1 MLJ 337

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High Courts10 Mar 1947

In Re: M.R. Venkataraman and Others

Madras High Court · (1948) ILR (Mad) 279 : (1947) 60 LW 499 : (1947) 2 MLJ 202

Criminal Procedure Code, 1898 (CrPC) — Section 491
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High Courts07 Mar 1947

In Re: Karumuri Venkataratnam

Madras High Court · AIR 1948 Mad 9 : (1947) 60 LW 271 : (1947) 1 MLJ 359

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High Courts07 Mar 1947

Nataraja Pillai Vs U. Narayanaswami Iyer

Madras High Court · AIR 1947 Mad 385 : (1947) 60 LW 311 : (1947) 1 MLJ 393

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High Courts06 Mar 1947

The Public Prosecutor Vs Chakka Kondappa

Madras High Court · AIR 1947 Mad 397 : (1947) 60 LW 266 : (1947) 1 MLJ 317

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High Courts06 Mar 1947

Ramalingam alias Karuppanna Koundar Vs Peria Kali Goundan and Others

Madras High Court · AIR 1948 Mad 173 : (1948) ILR (Mad) 307 : (1947) 60 LW 474 : (1947) 2 MLJ 109

Madras Hindu Religious Endowments Act, 1923 — Section 62
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High Courts05 Mar 1947

Bollam Venkataramudu Vs Rayala Krishnayya and Another

Madras High Court · AIR 1948 Mad 204 : (1947) 60 LW 566 : (1947) 2 MLJ 244

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 151
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High Courts05 Mar 1947

Kumara Sri Ramulu Pantulu Vs The Province of Madras

Madras High Court · AIR 1948 Mad 197 : (1947) 2 MLJ 296

Madras Local Boards Act, 1884 — Section 78, 79
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High Courts04 Mar 1947

The Public Prosecutor Vs Kodali Arjuna Rao and Another

Madras High Court · AIR 1947 Mad 374 : (1947) 60 LW 309 : (1947) 1 MLJ 327

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