High Courts03 Apr 1947
Bolla Narayana Murthy Vs Cannamaneedi Madhavayya and Another
Madras High Court · (1947) 60 LW 680 : (1947) 2 MLJ 366
Specific Relief Act, 1877 — Section 14, 17
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 13 of 17
High Courts03 Apr 1947
Natesa Naicker Vs Mari Gramani and Another
Madras High Court · AIR 1948 Mad 45 : (1947) 60 LW 495 : (1947) 2 MLJ 156
Criminal Procedure Code, 1898 (CrPC) — Section 247
High Courts02 Apr 1947
P. Gannu Rao Vs P. Thiagaraja Rao and Another
Madras High Court · (1948) 61 LW 829 : (1948) 2 MLJ 606
Arbitration Act, 1940 — Section 34
High Courts01 Apr 1947
In Re: Abdul Kareem
Madras High Court · (1948) ILR (Mad) 434 : (1947) 60 LW 421 : (1947) 2 MLJ 117
Criminal Procedure Code, 1898 (CrPC) — Section 562(1)(a)Penal Code, 1860 (IPC) — Section 381
High Courts31 Mar 1947
In Re: P.R. Krishnaswami
Madras High Court · AIR 1948 Mad 162 : (1947) 60 LW 659 : (1947) 2 MLJ 180
Companies Act, 1956 — Section 160
High Courts28 Mar 1947
R.M.K.M.C. Muthukaruppan Chettiar Vs Sinnappa Goundan and Others
Madras High Court · AIR 1948 Mad 130 : (1947) 60 LW 518 : (1947) 2 MLJ 157
Transfer of Property Act, 1882 — Section 69
High Courts28 Mar 1947
The Public Prosecutor Vs Parameswara Iyer
Madras High Court · AIR 1947 Mad 428 : (1948) ILR (Mad) 437 : (1947) 60 LW 434 : (1947) 2 MLJ 71
Madras Prevention of Food Adulteration Act, 1918 — Section 20
High Courts28 Mar 1947
Kandaswami Mudaliar Vs The Province of Madras and Another
Madras High Court · AIR 1947 Mad 443 : (1948) ILR (Mad) 283 : (1947) 60 LW 664 : (1947) 2 MLJ 146
Defence of India Act, 1939 — Section 2(1)Defence of India Rules, 1962 — Rule 81
High Courts26 Mar 1947
S. Komarappa Goundan Vs S. Ramaswamy Goundan
Madras High Court · AIR 1948 Mad 150 : (1947) 60 LW 300 : (1947) 1 MLJ 365
High Courts26 Mar 1947
In Re: Venugopal Naidu
Madras High Court · AIR 1948 Mad 39 : (1947) 60 LW 491 : (1947) 2 MLJ 164
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts25 Mar 1947
T.M.P. Devasenambal Ammal Vs The Board of Commissioners for the Hindu Religious Endowments Board
Madras High Court · (1947) 1 MLJ 397
High Courts25 Mar 1947
K.R. Balaji Rao and Others Vs M.G. Natesa Chetty
Madras High Court · (1947) 60 LW 276 : (1947) 1 MLJ 330
High Courts24 Mar 1947
Vemana Ramachandrayya Naidu Vs Abdul Kadar Chisthi
Madras High Court · AIR 1948 Mad 37 : (1948) ILR (Mad) 270 : (1947) 60 LW 432 : (1947) 2 MLJ 100
High Courts21 Mar 1947
Khaja Hassanulla Khan, Sajja-da-Nishin of Royal Mosque Vs Royal Mosque Trust Board
Madras High Court · AIR 1948 Mad 134 : (1948) ILR (Mad) 257 : (1947) 60 LW 438 : (1947) 1 MLJ 395
High Courts21 Mar 1947
Balaraj represented by next Friend, Vijayalakshmi Ammal Vs Pichai Muthu Chettiar and Another
Madras High Court · (1947) 60 LW 500 : (1947) 2 MLJ 161
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts21 Mar 1947
Ganesan minor by Guardian Vs M. Ganapathy Iyer and Others
Madras High Court · AIR 1947 Mad 440 : (1947) 60 LW 456 : (1947) 2 MLJ 126
High Courts19 Mar 1947
R.M.P.R.M.M. Subramaniam Chettiar and Others Vs Navaneethakrishna Marudappa Thevan and Another
Madras High Court · (1948) ILR (Mad) 252 : (1947) 60 LW 379 : (1947) 1 MLJ 357
High Courts19 Mar 1947
The Tirumalai Tirupati Devasthanams Committee and Others Vs N. Chengama Naidu and Others
Madras High Court · AIR 1947 Mad 390 : (1947) 1 MLJ 411
High Courts18 Mar 1947
In Re: Munuswamy
Madras High Court · AIR 1947 Mad 386 : (1948) ILR (Mad) 359 : (1947) 60 LW 333 : (1947) 1 MLJ 336