High Courts24 Apr 1947
KODURI PULLESWARA RAO AND ANOTHER Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1947) 15 ITR 425
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 11 of 17
High Courts24 Apr 1947
Koduri Pulleswara Rao and Viswanatham Vs The Commissioner of Income Tax
Madras High Court · AIR 1948 Mad 170 : (1948) ILR (Mad) 387 : (1947) 60 LW 523 : (1947) 2 MLJ 216
Income Tax Act, 1961 — Section 66(1)
High Courts24 Apr 1947
The Commissioner of Income Tax Vs K.M.N.N. Swaminathan Chettiar
Madras High Court · (1948) ILR (Mad) 399 : (1947) 2 MLJ 221
Income Tax Act, 1922 — Section 66(I)
High Courts23 Apr 1947
In Re: Sri Vidyarathna Thirtha Swamiar of Sri Krishnapur Mutt
Madras High Court · AIR 1948 Mad 50 : (1947) 60 LW 493 : (1947) 2 MLJ 154
Madras Rationing Order, 1943 — Clause 19(b), Clause 3A
High Courts23 Apr 1947
Murugappa Chettiar Vs Thirumalai Nadar and Others
Madras High Court · AIR 1948 Mad 191 : (1947) 60 LW 623 : (1947) 2 MLJ 310
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts23 Apr 1947
The Crown Prosecutor Vs Krishnan alias Karikara Krishnan and Others
Madras High Court · (1947) 2 MLJ 128
Criminal Procedure Code, 1898 (CrPC) — Section 411A(2), 411A(2)
High Courts22 Apr 1947
Bava C. Gopalaswami Mudaliar Vs Sri Tyagarajaswami Devasthanam
Madras High Court · AIR 1948 Mad 43 : (1947) 60 LW 498 : (1947) 2 MLJ 235
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts21 Apr 1947
K. M. N. N. SWAMINATHAN Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1947) 15 ITR 418
High Courts21 Apr 1947
Sri K.M.N.N. Swaminathan Chettiar Vs The Commissioner of Income Tax
Madras High Court · AIR 1948 Mad 189 : (1948) ILR (Mad) 391 : (1947) 60 LW 532 : (1947) 2 MLJ 230
Income Tax Act, 1961 — Section 66(I)
High Courts21 Apr 1947
A. ABBOY CHETTY AND CO. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1947) 15 ITR 442
High Courts21 Apr 1947
A. Abboy Chetty and Others Vs The Commissioner of Income Tax
Madras High Court · (1948) ILR (Mad) 249 : (1947) 60 LW 522 : (1947) 2 MLJ 215
Income Tax Act, 1961 — Section 66(2)
High Courts18 Apr 1947
In Re: Venkatasubbiah
Madras High Court · AIR 1948 Mad 63 : (1947) 60 LW 488 : (1947) 2 MLJ 160
Criminal Procedure Code, 1898 (CrPC) — Section 161
High Courts18 Apr 1947
Adapa Sattemma Vs Adapa Ramayya alias Tatayya
Madras High Court · AIR 1947 Mad 438 : (1947) 60 LW 497 : (1947) 2 MLJ 151
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts17 Apr 1947
In Re: R. Sivarama Padayachi and Another
Madras High Court · AIR 1948 Mad 241 : (1947) 2 MLJ 424
Defence of India Rules, 1962 — Rule 81(4)Food Grains Control Order, 1942 — Section 3(1)
High Courts17 Apr 1947
Sankaralingam Pillai Vs Thenpalaniyandavar Temple and Others
Madras High Court · AIR 1948 Mad 199 : (1947) 60 LW 570 : (1947) 2 MLJ 258
Madras Hindu Religious Endowments Act, 1923 — Section 44
High Courts16 Apr 1947
Kanagasabhai Pathar Vs Poornathammal
Madras High Court · AIR 1947 Mad 458 : (1948) ILR (Mad) 415 : (1947) 60 LW 422 : (1947) 2 MLJ 97
Transfer of Property Act, 1882 — Section 52
High Courts16 Apr 1947
V. Barnard Vs Mrs. Averil May Tresslor Barnard
Madras High Court · AIR 1947 Mad 437 : (1948) ILR (Mad) 151 : (1947) 60 LW 443 : (1947) 2 MLJ 134
Divorce Act, 1869 — Section 17
High Courts16 Apr 1947
Alapati Venkata Krishniah Vs Vemuri Manikyarau
Madras High Court · AIR 1948 Mad 171 : (1947) 60 LW 509 : (1947) 2 MLJ 196
Negotiable Instruments Act, 1881 (NI) — Section 10, 118
High Courts16 Apr 1947
Bhagavatula Pankala Rao Vs Kadiyala Venkatasubbayya
Madras High Court · (1947) 60 LW 648 : (1947) 2 MLJ 337
Limitation Act, 1963 — Section 14
High Courts15 Apr 1947
R. Krishnamoorthy Iyer Vs R. Nataraja Iyer and Others
Madras High Court · (1948) 61 LW 471 : (1948) 1 MLJ 430