High Courts01 Aug 1947
In Re: A.K. Gopalan Nambiar alias A.K. Gopalan
Madras High Court · AIR 1948 Mad 270 : (1948) ILR (Mad) 663 : (1948) 61 LW 776 : (1947) 2 MLJ 376
Police (Incitement to Disaffection) Act, 1922 — Section 3
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 9 of 17
High Courts01 Aug 1947
Abdul Kareem Sahib and Another Vs Muhammad Khader Khan
Madras High Court · (1947) 2 MLJ 354
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, 144
High Courts31 Jul 1947
In Re: Godala Sanyasi and Others
Madras High Court · AIR 1948 Mad 251 : (1947) 60 LW 727 : (1947) 2 MLJ 383
Penal Code, 1860 (IPC) — Section 148, 324
High Courts30 Jul 1947
The Public Prosecutor Vs R.T. Narasimha Reddy
Madras High Court · (1947) 60 LW 528 : (1947) 2 MLJ 220
Madras General Sales Tax Act, 1939 — Section 15
High Courts29 Jul 1947
K. Doddana Gowd Vs Aralapurada Sankarappa and Others
Madras High Court · (1947) 2 MLJ 335
Contract Act, 1872 — Section 65
High Courts29 Jul 1947
Palla Veeraswami and Another Vs Bandaru Chitti Naidu and Others
Madras High Court · (1947) 60 LW 744 : (1947) 2 MLJ 450
Partnership Act, 1932 — Section 48
High Courts28 Jul 1947
In Re: Boreddi Kondamma and Another
Madras High Court · AIR 1948 Mad 293 : (1948) 1 MLJ 1
High Courts28 Jul 1947
In Re: K. Venkata Reddi
Madras High Court · AIR 1948 Mad 116 : (1948) ILR (Mad) 574 : (1947) 60 LW 530 : (1947) 2 MLJ 218
Evidence Act, 1872 — Section 25
High Courts24 Jul 1947
In Re: Akulu Paddayya Naidu
Madras High Court · AIR 1948 Mad 104 : (1947) 60 LW 579 : (1947) 2 MLJ 255
Madras General Sales Tax Act, 1939 — Section 15(b)
High Courts24 Jul 1947
Dudekula Babakka of Kurlapalle Vs D. Pedda Varadappa of Kurlapalle
Madras High Court · AIR 1948 Mad 119 : (1947) 2 MLJ 306
Criminal Procedure Code, 1898 (CrPC) — Section 539B
High Courts23 Jul 1947
The Public Prosecutor Vs K. Bhimeswara Rao
Madras High Court · AIR 1948 Mad 258 : (1948) 61 LW 223 : (1947) 2 MLJ 594
Penal Code, 1860 (IPC) — Section 420
High Courts22 Jul 1947
Alluri Venkatasuryanarayanaraju and Others Vs Pakalapati Sundararamachandraraju
Madras High Court · AIR 1948 Mad 118 : (1947) 60 LW 576 : (1947) 2 MLJ 276
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Jul 1947
Inas Rodrigues Vs Santhan Souza
Madras High Court · AIR 1948 Mad 114 : (1947) 60 LW 580 : (1947) 2 MLJ 254
High Courts18 Jul 1947
Balakrishna Andivelasami Naicker Vs Chinna Thayee Ammal and Another
Madras High Court · (1947) 60 LW 699 : (1947) 2 MLJ 361
High Courts17 Jul 1947
In Re: K.G. Mahadevan
Madras High Court · AIR 1948 Mad 102 : (1947) 60 LW 601 : (1947) 2 MLJ 307
Criminal Procedure Code, 1898 (CrPC) — Section 362(1)
High Courts17 Jul 1947
D. Thyagaraja Iyer Vs The Abishega Kattalai of Tiruvarur Devasthanam
Madras High Court · (1947) 60 LW 719 : (1947) 2 MLJ 421
Madras Estates Land Act, 1908 — Section 77
High Courts16 Jul 1947
Mrs. Saradambal Ammal Vs E.R. Kandasamy Goundar and Others
Madras High Court · (1947) 2 MLJ 374
High Courts15 Jul 1947
Sha Jetmull Ganmul Vs The Chartered Bank of India
Madras High Court · (1948) ILR (Mad) 553 : (1947) 60 LW 627 : (1947) 2 MLJ 340
High Courts14 Jul 1947
In Re: R. Akbar Sheriff
Madras High Court · AIR 1948 Mad 232 : (1947) 60 LW 695 : (1947) 2 MLJ 388