High Courts14 Aug 1947
In Re: Gopal Naidu and Others
Madras High Court · AIR 1948 Mad 221 : (1947) 60 LW 766 : (1947) 2 MLJ 455
Defence of India Rules, 1962 — Rule 221
COURT ARCHIVE
Madras High Court judgments, 1947
337 judgments · page 8 of 17
High Courts14 Aug 1947
Kundaniyil Ayamutty Vs Bapputty alias Muhammad and Others
Madras High Court · (1947) 60 LW 768 : (1947) 2 MLJ 460
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts14 Aug 1947
Vadrevu Venkataratnam Vs Rajah Saheb Meharban I Dostan, Sri Rajah Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Sardar Garu, Maharajah of Pithapuram and Another
Madras High Court · AIR 1948 Mad 222 : (1947) 60 LW 756 : (1947) 2 MLJ 492
High Courts13 Aug 1947
Pilla Venkata Reddi Vs Korumilli Suryanarayanamurthi and Others
Madras High Court · (1947) 60 LW 794 : (1947) 2 MLJ 507
Presidency Towns Insolvency Act, 1909 — Section 52(2)(b)
High Courts13 Aug 1947
Anthoni Udayar and Others Vs Velusami Thevar and Another
Madras High Court · (1948) 1 MLJ 420
High Courts13 Aug 1947
R.M.Y.R.M. Palaniappa Chettiar and Others Vs The Bombay Life Assurance Co. Ltd.
Madras High Court · AIR 1948 Mad 298 : (1947) 60 LW 803 : (1947) 2 MLJ 535
Evidence Act, 1872 — Section 20
High Courts13 Aug 1947
Nagamma Bai and Another Vs S. Rajaram Rao and Another
Madras High Court · (1947) 60 LW 615 : (1947) 2 MLJ 344
Guardians and Wards Act, 1890 — Section 34
High Courts13 Aug 1947
The Public Prosecutor Vs Perumal and Another
Madras High Court · AIR 1948 Mad 260 : (1947) 2 MLJ 327
Madras Prohibition Act, 1937 — Section 4(i)(j)
High Courts12 Aug 1947
N.K. Segu Abdul Khadir Hadjiar Vs A.K. Murthy
Madras High Court · (1947) 60 LW 739 : (1947) 2 MLJ 482
Madras Buildings (Lease and Rent Control) Act, 1946 — Section 9(1)
High Courts12 Aug 1947
In Re: Prem Raj Sowcar
Madras High Court · AIR 1948 Mad 177 : (1947) 60 LW 600 : (1947) 2 MLJ 324
Tamil Nadu Pawnbrokers Act, 1943 — Section 18(1), 3(1)
High Courts12 Aug 1947
The Public Prosecutor Vs Nagalla Seshagiri Rao
Madras High Court · (1949) CriLJ 198 : (1948) 2 MLJ 124
Madras Prevention of Food Adulteration Act, 1918 — Section 20(2)(f)
High Courts11 Aug 1947
The Public Prosecutor Vs A.V. Harihara Iyer
Madras High Court · AIR 1948 Mad 219 : (1947) 60 LW 734 : (1947) 2 MLJ 466
Madras Local Boards Act, 1884 — Section 159(1)
High Courts11 Aug 1947
In Re: E.K. Krishnan
Madras High Court · AIR 1948 Mad 268 : (1948) ILR (Mad) 578 : (1947) 60 LW 690 : (1947) 2 MLJ 380
Penal Code, 1860 (IPC) — Section 420
High Courts08 Aug 1947
V.RM.A.S. Chockalingam Chettiar Vs A.SP.S.K.R. Karuppan Chettiar and Others
Madras High Court · (1948) 61 LW 91 : (1948) 1 MLJ 82
High Courts07 Aug 1947
P.M. Natarajan Chettiar and Others Vs Sitalakshmi Ammal and Ors
Madras High Court · AIR 1948 Mad 243 : (1947) 60 LW 736 : (1947) 2 MLJ 452
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts07 Aug 1947
In Re: Sangiah
Madras High Court · AIR 1948 Mad 113 : (1948) ILR (Mad) 667 : (1947) 60 LW 571 : (1947) 2 MLJ 252
High Courts05 Aug 1947
Muttaluru Veeraraghavayya Vs Chundi Venkataraghavareddi
Madras High Court · (1948) ILR (Mad) 522 : (1947) 60 LW 769 : (1947) 2 MLJ 468
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47
High Courts04 Aug 1947
The Municipal Council Vs Sripada Satyanarayana Sarma (died T.E.) and Another
Madras High Court · (1947) 60 LW 633 : (1947) 2 MLJ 339
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22(4)
High Courts04 Aug 1947
In Re: K. Govindaswami Chettiar
Madras High Court · AIR 1948 Mad 32 : (1947) 60 LW 610 : (1947) 2 MLJ 308
Penal Code, 1860 (IPC) — Section 408, 409
High Courts01 Aug 1947
Dr. Muhammad Ibrahim Vs Rahiman Khan and Others
Madras High Court · (1947) 60 LW 713 : (1947) 2 MLJ 419
Madras House Rent Control Order, 1945 — Section 7A(5)