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Madras High Court judgments, 1947

337 judgments · page 7 of 17

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High Courts02 Sept 1947

The Nellore Co-operative Urban Bank Ltd. Vs Akili Mallikarjunayya

Madras High Court · AIR 1948 Mad 252 : (1948) ILR (Mad) 707 : (1947) 60 LW 776 : (1947) 2 MLJ 487

Madras Co-operative Societies Act, 1932 — Section 51
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High Courts02 Sept 1947

Methuku Narasimhaiah Chetty and Another Vs Methuku Sivaramiah Chetty and Others

Madras High Court · (1947) 2 MLJ 532

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
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High Courts29 Aug 1947

Telikicherla Kandala Srimannarayana Charyulu Vs Koyal Kandadai Bhavanacharyulu alias Modaliandan Swamuluvaru (deceased) and Others

Madras High Court · (1948) 61 LW 330 : (1948) 1 MLJ 336

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High Courts29 Aug 1947

COMMISSIONER OF Income Tax, MADRAS Vs NATTARASANKOTTAI ELECTRIC SUPPLY CORPORATION.

Madras High Court · (1947) 15 ITR 495

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High Courts29 Aug 1947

The Commissioner of Income Tax Vs The Nattarasankottai Electric Supply Corporation

Madras High Court · (1948) ILR (Mad) 535 : (1947) 2 MLJ 463

Income Tax Act, 1922 — Section 66(1)
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High Courts29 Aug 1947

In Re: Karumuri China Mallayya

Madras High Court · (1947) 60 LW 693 : (1947) 2 MLJ 359

Criminal Procedure Code, 1898 (CrPC) — Section 253(i)Evidence Act, 1872 — Section 24
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High Courts28 Aug 1947

The Public Prosecutor Vs Kachi Mohideen Maraikayar and Another

Madras High Court · AIR 1948 Mad 218 : (1947) 60 LW 749 : (1947) 2 MLJ 456

Madras Prevention of Food Adulteration Act, 1918 — Section 20(2)
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High Courts28 Aug 1947

The Public Prosecutor Vs Badulla Sahib and Others

Madras High Court · AIR 1948 Mad 262 : (1947) 60 LW 674 : (1947) 2 MLJ 351

Defence of India Rules, 1962 — Rule 81(4)
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High Courts28 Aug 1947

Kolathukara Vaiyapuri Goundan Vs Kuppuswami Goundan

Madras High Court · (1948) 61 LW 331 : (1948) 1 MLJ 330

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High Courts27 Aug 1947

Pulla Madduleti Reddi Vs Rahiman Bi, lunatic by Guardian, Hakim Sayed Kamaloddin (died) and Others

Madras High Court · (1948) ILR (Mad) 560 : (1947) 60 LW 818 : (1947) 2 MLJ 587

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts26 Aug 1947

In Re: Ravipudi Venkanna and Others

Madras High Court · AIR 1948 Mad 261 : (1947) 2 MLJ 356

Penal Code, 1860 (IPC) — Section 380, 454
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High Courts25 Aug 1947

Gopalakrishna Kunikullayya and Another Vs Narayana Kamada and Others

Madras High Court · (1947) 2 MLJ 585

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
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High Courts25 Aug 1947

The Associated Oil Mills Ltd. Vs The Provincial Government of Madras

Madras High Court · (1948) ILR (Mad) 567 : (1947) 60 LW 715 : (1947) 2 MLJ 429

Defence of India Act, 1971 — Section 19(1)(6)
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High Courts22 Aug 1947

COMMISSIONER OF Income Tax, MADRAS Vs V. V. R. N. M. SUBBIAH CHETTIAR.

Madras High Court · (1947) 15 ITR 502

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High Courts22 Aug 1947

A. Moses Pillai Vs M.K. Govindan

Madras High Court · AIR 1948 Mad 346 : (1948) 61 LW 58 : (1948) 1 MLJ 51

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High Courts22 Aug 1947

The Commissioner of Income Tax Vs V.V.R.N.M. Subbiah Chettiar

Madras High Court · (1948) ILR (Mad) 607 : (1947) 60 LW 760 : (1947) 2 MLJ 474

Income Tax Act, 1961 — Section 4A(b)
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High Courts22 Aug 1947

In Re: Chinnappa Goundan alias Karuppanna Goundan

Madras High Court · (1948) 2 MLJ 148

Madras Debt Conciliation Act, 1936 — Section 25
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High Courts22 Aug 1947

Rachapudi Ranga Rao Vs Balabhadrapatruni Subba Rao and Others

Madras High Court · (1948) 2 MLJ 461

Limitation Act, 1963 — Section 18
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High Courts21 Aug 1947

In Re: Somasundaram Chettiar and Others

Madras High Court · AIR 1948 Mad 264 : (1947) 60 LW 800 : (1947) 2 MLJ 541

Tamil Nadu Gaming Act, 1930 — Section 3
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High Courts14 Aug 1947

Maduri Lakshminarasimham Vs Maduri Suryanarayana and Others

Madras High Court · AIR 1948 Mad 246 : (1948) ILR (Mad) 624 : (1947) 60 LW 750 : (1947) 2 MLJ 443

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
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