High Courts21 Dec 1960Dismissed

In Re: E.V.K. Sampath and Another

Madras High Court · AIR 1961 Mad 318 : (1961) CriLJ 125 : (1961) 1 MLJ 328

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 198B, 198B(10), 198B(11), 198B(4), 198B(6)
High Courts14 Dec 1960

In Re: R.G. Jacob

Madras High Court · AIR 1961 Mad 482 : (1961) CriLJ 778 : (1961) 2 MLJ 547

Evidence Act, 1872 — Section 133Penal Code, 1860 (IPC) — Section 165