High Courts24 Nov 1960Allowed
Devi Films (Private) Ltd. Vs The State of Madras
Madras High Court · (1961) 12 STC 274
COURT ARCHIVE
Madras High Court judgments, 1960
369 judgments · page 3 of 19
High Courts24 Nov 1960
The Public Prosecutor Vs P.S.S. Somasundaram Chettiar
Madras High Court · (1961) CriLJ 825
High Courts24 Nov 1960
Public Prosecutor Vs Somasundaram Chettiar (P.S.S.)
Madras High Court · (1961) 1 LLJ 281
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14A
High Courts24 Nov 1960
Sri Dhandapani Power-Loom Factory Vs Commercial Tax Officer and Another
Madras High Court · (1961) 12 STC 304
Constitution of India, 1950 — Article 226
High Courts24 Nov 1960
Proprietor, Murugan Transports, Cuddalore Vs P. Rathakrishnan and Others
Madras High Court · AIR 1961 Mad 310 : (1961) ILR (Mad) 523 : (1961) 1 LLJ 283 : (1961) 74 LW 134
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 2, 20(2)
High Courts23 Nov 1960
Hirudayasami Udayar Vs Ramaswami Nainar and Others
Madras High Court · (1961) CriLJ 246
High Courts23 Nov 1960Allowed
Kamalambal Achi Vs Rajamanickam and Others
Madras High Court · (1960) 11 MAD CK 0030
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9A
High Courts23 Nov 1960
D.K.R. Chinnaswamy Sah Vs Rajamba Bai
Madras High Court · AIR 1961 Mad 325 : (1961) 1 MLJ 381
Hindu Marriage Act, 1955 — Section 11, 5Tamil Nadu Hindu (Bigamy Prevention and Divorce) Act, 1949 — Section 4(1)
High Courts23 Nov 1960Allowed
Kamalambal, Achi Vs Rajamanickam and others
Madras High Court · (1960) 11 MAD CK 0003
High Courts21 Nov 1960Allowed
M.C. Chaganlal Sowear Vs P. Anantaraman and Another
Madras High Court · AIR 1961 Mad 415 : (1961) 74 LW 216
Transfer of Property Act, 1882 — Section 58, 60
High Courts18 Nov 1960Dismissed
Mohamed Abubucker Lebbai and Another Vs The Zamindar of Ettayapuram Estates and Others
Madras High Court · (1961) ILR (Mad) 466
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3(4), 4(5)
High Courts18 Nov 1960Dismissed
Mohamed Abubacker Labbai and another Vs The Zamindar of Ettayapuram Estate, Koilpatti, through his authorised agent K. Raman Nair and others
Madras High Court · (1961) ILR (Mad) 466
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4(5)
High Courts17 Nov 1960Allowed
The State of Madras Vs The Erode Yarn Stores
Madras High Court · (1961) ILR (Mad) 462 : (1961) 74 LW 138 : (1961) 12 STC 175
High Courts17 Nov 1960Allowed
C. Navaneetham Naidu Vs The Idol of Sri Thayumanaswam at Rock Fort Temple
Madras High Court · (1960) 11 MAD CK 0026
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts17 Nov 1960Allowed
M.A. Mohamed Burhanuddin Vs The Official Trustee Madras
Madras High Court · (1960) 11 MAD CK 0023
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 4
High Courts17 Nov 1960
V.D. Kothandapani Mudaliar Vs V.D. Shetharama Mudaliar and Others
Madras High Court · (1960) 11 MAD CK 0021
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 89, Order 21 Rule 91
High Courts17 Nov 1960
K. Nataraja Iyer and Others Vs Subbiah Ambalam and Others
Madras High Court · (1962) 1 MLJ 397
Transfer of Property Act, 1882 — Section 58(d)
High Courts16 Nov 1960Dismissed
Corporation of Madras Vs Vijayalakshmi Ammal
Madras High Court · AIR 1961 Mad 390 : (1961) 1 MLJ 226
Limitation Act, 1908 — Article 120, 56, 18, 19, 29Madras City Municipal Act, 1904 — Section 29(2)
High Courts16 Nov 1960
S. Krishna Chettiar Vs M. Raman Chettiar and Others
Madras High Court · (1961) ILR (Mad) 713 : (1961) 74 LW 20 : (1962) 1 MLJ 385
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 39
High Courts16 Nov 1960
Manicka Mudaliar (M.) Vs Labour Court and Another
Madras High Court · (1961) 1 LLJ 592
Industrial Disputes Act, 1947 — Section 2, 33C