COURT ARCHIVE

Madras High Court judgments, 1960

369 judgments · page 19 of 19

High Courts19 Jan 1960

G. J. Coelho Vs State of Madras

Madras High Court · (1960) 40 ITR 686

Income Tax Act, 1922 — Section 10(2), 10(2)(iii), 10(2)(xii), 10(2)(xv), 12

High Courts19 Jan 1960

Madras High Court · (1960) ILR (Mad) 873 : (1960) 73 LW 417 : (1960) 2 MLJ 178

High Courts19 Jan 1960

Madras High Court · (1961) ILR (Mad) 305 : (1960) 73 LW 437 : (1960) 2 MLJ 392

Madras Co-operative Societies Act, 1932 — Section 51

High Courts18 Jan 1960

Madras High Court · AIR 1960 Mad 495 : (1960) ILR (Mad) 976 : (1960) 73 LW 380 : (1960) 2 MLJ 43

Limitation Act, 1963 — Section 21(2)Partnership Act, 1932 — Section 18, 19(2), 47

High Courts12 Jan 1960

Madras High Court · AIR 1960 Mad 576

High Courts08 Jan 1960

Madras High Court · AIR 1962 Mad 239

Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 123(7)

High Courts07 Jan 1960

Madras High Court · (1960) ILR (Mad) 766 : (1960) 1 LLJ 794 : (1960) 73 LW 406

Constitution of India, 1950 — Article 226

High Courts06 Jan 1960

Madras High Court · AIR 1960 Mad 366 : (1960) ILR (Mad) 612 : (1960) 38 ITR 664 : (1960) 73 LW 291 : (1960) 2 MLJ 96

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 76Income Tax Act, 1961 — Section 24

High Courts05 Jan 1960

Madras High Court · AIR 1960 Mad 401 : (1960) ILR (Mad) 821 : (1960) 73 LW 330 : (1959) 2 MLJ 63

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 14Registration Act, 1908 — Section 36, 73, 75(4)