High Courts12 Feb 1960
S.U.S. Davey Sons Vs Additional Commissioner for Workmen's Compensation and Another
Madras High Court · (1960) 1 LLJ 485 : (1960) 2 MLJ 254
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Madras High Court judgments, 1960
369 judgments · page 17 of 19
High Courts12 Feb 1960Allowed
A. Marcalline Fernando Vs St. Francis Xavior Church, Kottah
Madras High Court · AIR 1961 Mad 31 : (1960) 73 LW 449 : (1960) 2 MLJ 349
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, Order 26 Rule 4, 133
High Courts12 Feb 1960Allowed
Louis Dreyfus and Co. Ltd. Vs V.S. Balasubbaraya Chettiar and Son
Madras High Court · AIR 1961 Mad 186 : (1960) 2 MLJ 372
Arbitration Act, 1940 — Section 30
High Courts12 Feb 1960Dismissed
Bhagwandas Goenka Vs Union of India (UOI)
Madras High Court · AIR 1961 Mad 47 : (1961) CriLJ 273 : (1960) ILR (Mad) 586 : (1960) 2 MLJ 458
Constitution of India, 1950 — Article 20(3)Foreign Exchange Regulation Act, 1947 — Section 19, 4(1), 9
High Courts12 Feb 1960
Govinda Chettiar Vs Pachayappa Pandithar
Madras High Court · (1960) 73 LW 509 : (1960) 2 MLJ 382
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 7(3)(iii)
High Courts11 Feb 1960
Nallakaruppan Chettiar Vs Subbiah Thevar
Madras High Court · AIR 1960 Mad 331 : (1960) CriLJ 932 : (1960) 2 MLJ 455
Cattle Trespass Act, 1871 — Section 10, 24Penal Code, 1860 (IPC) — Section 355Tamil Nadu Forest Act, 1882 — Section 26, 32
High Courts11 Feb 1960Dismissed
In Re: Muthiah Chettiar
Madras High Court · (1960) 2 MLJ 474 : (1960) 11 STC 287
High Courts11 Feb 1960
Perumal Konar and Others Vs Ponnan and Others
Madras High Court · (1960) 2 MLJ 473
High Courts09 Feb 1960
D. RM. SP. SV. Firm Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1961 Mad 72
Business Profits Tax Act, 1947 — Section 2(16), 2(3), 4Business Profits Tax Rules — Rule 1, 3Income Tax Act, 1961 — Section 10, 9
High Courts09 Feb 1960
In Re: Athipalayan and Others
Madras High Court · AIR 1960 Mad 507 : (1960) ILR (Mad) 570 : (1960) 73 LW 252 : (1960) 2 MLJ 450
Criminal Procedure Code, 1898 (CrPC) — Section 366Madras Prohibition Act, 1937 — Section 4(1)(j)
High Courts09 Feb 1960
O. RM. SP. SV. Firm Vs Commissioner of Income Tax, Madras
Madras High Court · (1960) 39 ITR 327
Income Tax Act, 1922 — Section 10, 10, 11, 12, 6(iv)
High Courts09 Feb 1960
T.S. PL. P. Chidambaram Chettiar, Tiruchirapalli Vs Commissioner of Income Tax Madras
Madras High Court · AIR 1960 Mad 517
Income Tax Act, 1961 — Section 66(1)
High Courts09 Feb 1960Dismissed
Miya Hajee Ismail Sahib and Co. Vs The Regional Director, Employees' State Insurance Corporation
Madras High Court · AIR 1961 Mad 7 : (1961) 2 FLR 261 : (1960) ILR (Mad) 1064 : (1960) 2 LLJ 428 : (1960) 73 LW 421 : (1961) 1 MLJ 16
Employees State Insurance Act, 1948 — Section 2
High Courts08 Feb 1960
R.K. Kamakshi Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1960 Mad 516 : (1960) 39 ITR 104
Tamil Nadu Agriculturists Relief Act, 1938 — Section 9
High Courts08 Feb 1960
Dandapani Nadar and Others Vs The State of Madras
Madras High Court · (1962) 1 MLJ 434
Criminal Procedure Code, 1898 (CrPC) — Section 173, 251AMadras Prohibition Act, 1937 — Section 4(1)(b)
High Courts08 Feb 1960
S.M. Muthiah Thevar, Paguneri Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1960 Mad 398 : (1960) 39 ITR 107
Income Tax Act, 1961 — Section 2, 34, 66(2)
High Courts04 Feb 1960Partly Allowed
Ranganayaki alias Meenakshi Ammal Vs L. Bapu Iyer
Madras High Court · AIR 1961 Mad 159 : (1960) 73 LW 534 : (1960) 2 MLJ 270
Civil Procedure Code, 1908 (CPC) — Order 24 Rule 3
High Courts03 Feb 1960
Om Prakash Gupta Vs The Commissioner of Police, Madras and Others
Madras High Court · (1960) ILR (Mad) 490 : (1960) 73 LW 788 : (1960) 2 MLJ 50
High Courts02 Feb 1960Dismissed
E.K. Raghava Reddiar Vs The Collector of Madras
Madras High Court · AIR 1961 Mad 33 : (1960) ILR (Mad) 984 : (1960) 73 LW 433 : (1960) 2 MLJ 266
Land Acquisition Act, 1894 — Section 12(1), 12(2), 18