High Courts15 Mar 1960
Mohan Ram and Others Vs T.L. Sundararamier and Others
Madras High Court · AIR 1960 Mad 377 : (1960) ILR (Mad) 747 : (1960) 73 LW 358 : (1960) 2 MLJ 30
Civil Procedure Code, 1908 (CPC) — Section 11, 47
COURT ARCHIVE
Madras High Court judgments, 1960
369 judgments · page 15 of 19
High Courts15 Mar 1960
A. Gajapathi Naidu Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1961 Mad 14 : (1960) ILR (Mad) 1115 : (1960) 40 ITR 282 : (1961) 1 MLJ 48
Income Tax Act, 1922 — Section 10, 4
High Courts14 Mar 1960
A.M.S. Mohammed Kasim Vs The Assistant Collector of Central Excise, Madurai
Madras High Court · AIR 1962 Mad 85 : (1961) ILR (Mad) 1041 : (1961) 74 LW 525
Constitution of India, 1950 — Article 20(2)Foreign Exchange Regulation Act, 1947 — Section 23, 23, 8, 8(1), 8(2)Sea Customs Act, 1878 — Section 167(81), 186, 19
High Courts12 Mar 1960
A. S. SIVAN PILLAI Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1960) 40 ITR 450
Income Tax (Double Taxation Relief) (Ceylon) Rules, 1942 — Rule 3Income Tax Act, 1961 — Section 31, 33
High Courts11 Mar 1960
P.K. Varadaraja Gounder Vs P.A. Narasimhalu Reddiar
Madras High Court · (1961) CriLJ 826 : (1960) 73 LW 552
High Courts11 Mar 1960
Bharani Pictures Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 43 ITR 474
Income Tax Act, 1922 — Section 66(2)
High Courts09 Mar 1960
Sakthi alias Thayammal Vs Kuppathammal and Another
Madras High Court · AIR 1960 Mad 394 : (1960) ILR (Mad) 1164 : (1960) 73 LW 249 : (1960) 2 MLJ 89
Guardians and Wards Act, 1890 — Section 27, 29, 31, 31(1), 31(2)
High Courts08 Mar 1960
Associated Oil Mills Ltd., Madras Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1961 Mad 79 : (1960) ILR (Mad) 1102 : (1960) 40 ITR 118 : (1960) 2 MLJ 282
Income Tax Act, 1922 — Section 4(1), 4(3), 6
High Courts08 Mar 1960
S. Natesa Pillai Vs Jayammal
Madras High Court · AIR 1960 Mad 515 : (1960) CriLJ 1470 : (1960) 73 LW 341
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts07 Mar 1960
Ajax Products Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 43 ITR 297
Income Tax Act, 1961 — Section 66(1)
High Courts04 Mar 1960
M.K. Krishnamurthy, Ex-proprietor, Photo Litho Press, Madras 1 Vs Industrial Tribunal, Madras and Another
Madras High Court · AIR 1961 Mad 285 : (1961) 2 FLR 94 : (1960) 2 LLJ 430
Constitution of India, 1950 — Article 226
High Courts04 Mar 1960Dismissed
A. Anthonimuthu Samban Vs Sri Sethuranga Vallabanathaswamy Devasthanam, Poovanur
Madras High Court · (1960) 03 MAD CK 0007
High Courts03 Mar 1960Allowed
Rangachari Vs The General Manager, Southern Railway, Madras and Another
Madras High Court · AIR 1961 Mad 35 : (1960) 73 LW 585
Constitution of India, 1950 — Article 16, 16(1), 16(2), 16(4), 311
High Courts02 Mar 1960Dismissed
Subramania Mudaliar Vs Ammapet Co-operative Weavers Production and Sales Society Ltd.
Madras High Court · AIR 1961 Mad 289 : (1960) 73 LW 756 : (1960) 2 MLJ 477
Contract Act, 1872 — Section 3, 55
High Courts02 Mar 1960
R. K. Murthi Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 42 ITR 379
Income Tax Act, 1922 — Section 66(2)
High Courts01 Mar 1960
COMMISSIONER OF Income Tax, MADRAS/BOMBAY Vs EXPRESS NEWSPAPERS LTD.
Madras High Court · (1960) ILR (Mad) 1026 : (1960) 40 ITR 38
Income Tax Act, 1961 — Section 22A, 33, 34
High Courts01 Mar 1960
V. S. P. Subramanian Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 42 ITR 278
High Courts26 Feb 1960Dismissed
R. Sarangapani and Another Vs The Port Trust of Madras
Madras High Court · AIR 1961 Mad 234 : (1961) 74 LW 33 : (1961) 1 MLJ 57
Constitution of India, 1950 — Article 12, 13(3), 19(1), 19(6), 367General Clauses Act, 1897 — Section 3(31)Madras Port Trust Act, 1905 — Section 39, 39(1), 95(4)
High Courts24 Feb 1960
Annamalais Timber Trust and Co. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 41 ITR 781
Income Tax Act, 1922 — Section 66, 66(2)Income Tax Act, 1961 — Section 42, 42(1), 42(3)
High Courts23 Feb 1960
G. Manavala Naidu Vs Commissioner of Income Tax/Excess Profits Tax, Madras
Madras High Court · (1961) 41 ITR 725