High Courts30 Mar 1960Dismissed
Ethiraja Mudali and Others Vs Muthu Reddi alias Muthukrishna Reddi and Others
Madras High Court · AIR 1961 Mad 410 : (1961) 1 MLJ 482
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 105
COURT ARCHIVE
Madras High Court judgments, 1960
369 judgments · page 14 of 19
High Courts28 Mar 1960
GNANAM AND SONS Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1961) 43 ITR 485
Income Tax Act, 1922 — Section 66(1)
High Courts25 Mar 1960
Munian Muthuraja Vs P.S. Rajarathinam
Madras High Court · (1960) ILR (Mad) 826 : (1960) 73 LW 329 : (1960) 2 MLJ 475
High Courts25 Mar 1960
Damodaram Pillai Vs Dhanalakshmi Ammal alias Kuttiammal and Others
Madras High Court · (1981) 1 MLJ 171
Land Acquisition Act, 1894 — Section 30
High Courts25 Mar 1960
COMMISSIONER OF Income Tax MADRAS Vs R. RAMNARAYAN CHELLARAM.
Madras High Court · (1960) 40 ITR 485
Income Tax Act, 1961 — Section 17(1)
High Courts24 Mar 1960Allowed
Foolchand Vs Union of India (UOI) and Others
Madras High Court · AIR 1961 Mad 64 : (1960) 73 LW 513 : (1960) 1 MLJ 243
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3
High Courts23 Mar 1960
UNITED NILGIRIS SERVICES LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1960) 40 ITR 369
Income Tax Act, 1961 — Section 34, 34(1)(b)
High Courts21 Mar 1960
SESHASAYEE BROTHERS LTD. Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1961) 42 ITR 568
Income Tax Act, 1961 — Section 10(2)(xv), 66(1)
High Courts21 Mar 1960
G. Lakshmi Rajyam Vs The Commissioner of Income Tax
Madras High Court · (1961) ILR (Mad) 83 : (1960) 2 MLJ 276
High Courts21 Mar 1960Dismissed
Hidayath Unnissa Begum Vs Special Deputy Collector, Tiruchirapalli
Madras High Court · AIR 1961 Mad 174
Land Acquisition Act, 1894 — Section 27(2)
High Courts21 Mar 1960Dismissed
M.A. Abdul Malick Saheb Vs T.P. Muhammad Yousuf Sahib and Others
Madras High Court · AIR 1961 Mad 190 : (1960) 2 MLJ 355
Contract Act, 1872 — Section 16, 19ATrusts Act, 1882 — Section 89
High Courts21 Mar 1960
C. Lakshmi Rajyam Vs Commissioner of Income Tax, Madras
Madras High Court · (1960) 40 ITR 340
Income Tax Act, 1922 — Section 66(1)
High Courts18 Mar 1960
Meenakshisundaram and Others Vs Srinivasaga Reddiar (died) and Others
Madras High Court · (1971) 1 MLJ 44
Hindu Succession Act, 1956 — Section 14
High Courts18 Mar 1960
Subbanna Gounder Vs Karuna V. Elliah Chettiar
Madras High Court · (1960) 73 LW 551 : (1960) 2 MLJ 360
High Courts18 Mar 1960
The State Electricity Board Vs K. Govindarajulu and Others
Madras High Court · AIR 1960 Mad 571 : (1961) ILR (Mad) 321 : (1960) 73 LW 477 : (1960) 2 MLJ 245
Limitation Act, 1963 — Article 149, 36
High Courts18 Mar 1960Dismissed
T.N. Govindarajulu Vs Lakshmi Ammal by her agent P.V. Narasimhan
Madras High Court · AIR 1961 Mad 158 : (1960) 73 LW 531 : (1960) 2 MLJ 274
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1, 115
High Courts18 Mar 1960
P. Govinda Chetty and Others Vs K. Lingaswami Chetty and Another
Madras High Court · (1960) ILR (Mad) 1067 : (1960) 73 LW 378 : (1960) 2 MLJ 205
High Courts16 Mar 1960
In Re: K.R.P.L. Chockalingam Chettiar
Madras High Court · AIR 1960 Mad 548 : (1960) 2 MLJ 425
Extradition Act, 1903 — Section 19, 3(4), 7, 9
High Courts16 Mar 1960
S. RM. AR. S. SP. Sathappa Chettiar Vs Umayal Achi and Another
Madras High Court · AIR 1960 Mad 564 : (1960) ILR (Mad) 1130 : (1960) 73 LW 401 : (1960) 2 MLJ 550
Civil Procedure Code, 1908 (CPC) — Section 114, 144, 151, 152Court Fees Act, 1870 — Article 17B, 12, 5, 7
High Courts16 Mar 1960Allowed
S. Seethai Achai Vs Income Tax Officer, Coimbatore
Madras High Court · AIR 1961 Mad 69 : (1960) ILR (Mad) 1139 : (1960) 40 ITR 170 : (1960) 73 LW 504 : (1960) 2 MLJ 259
Income Tax Act, 1922 — Section 23A, 34