High Courts04 May 1960Dismissed
S.V. Krishnier Vs A.R. Ramchandra Iyer and Others
Madras High Court · AIR 1961 Mad 197
Limitation Act, 1908 — Section 14(2)
COURT ARCHIVE
Madras High Court judgments, 1960
369 judgments · page 12 of 19
High Courts04 May 1960Dismissed
Sivagnana Thevar Vs Udayar Thevar
Madras High Court · AIR 1961 Mad 356
High Courts03 May 1960
V. RAMASWAMY IYENGAR AND ANOTHER Vs COMMISSIONER OF Income Tax, MADRAS.
Madras High Court · (1960) 40 ITR 377
Income Tax Act, 1961 — Section 10, 41
High Courts03 May 1960
Narasram Naraindas alias Purushotamdas Vs R. Venkataswami Naidu and Others
Madras High Court · (1960) 73 LW 558 : (1960) 2 MLJ 328
High Courts03 May 1960
V. Ramaswamy Iyengar and K.R. Subramania Iyer, Receivers, Estate of late Rm.Ar.Rm. Arunachalam Chettiar and legal heirs, Devakottai Vs The Commissioner of Income Tax
Madras High Court · (1960) ILR (Mad) 1144 : (1960) 73 LW 604 : (1960) 2 MLJ 516
Income Tax Act, 1961 — Section 10, 41
High Courts29 Apr 1960
Workers employed in 32 Textile Mills in Coimbatore Vs Management of Dhanalakshmi Mills Ltd., Tiruppur and Others
Madras High Court · AIR 1961 Mad 212 : (1961) 2 FLR 553 : (1960) 2 LLJ 556 : (1961) 1 MLJ 393
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Evidence Act, 1872 — Section 115Industrial Disputes Act, 1947 — Section 15, 2, 36, 7, 7A
High Courts29 Apr 1960Dismissed
Natesa Pillai Vs Mahalinga Padayachi
Madras High Court · (1960) 04 MAD CK 0001
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 4A(2)
High Courts27 Apr 1960
In Re: Seeni Ammal
Madras High Court · AIR 1960 Mad 573 : (1960) CriLJ 1641 : (1960) ILR (Mad) 917 : (1960) 73 LW 480 : (1960) 2 MLJ 507
High Courts26 Apr 1960
S.P.L.P. Narayanan Chettiar Vs M.A.R. Annamalai Chettiar
Madras High Court · AIR 1961 Mad 313 : (1961) ILR (Mad) 531 : (1961) 74 LW 227
Tamil Nadu Agriculturists Relief Act, 1938 — Section 13, 19(2), 3, 7, 8
High Courts26 Apr 1960Dismissed
Kalimuthu Servai and Others Vs Govindaswami Servai and Another
Madras High Court · AIR 1961 Mad 71 : (1960) 2 MLJ 313
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 7, 115
High Courts26 Apr 1960
Thirumalasubbu Chettiar Vs Smt. Rajammal
Madras High Court · AIR 1961 Mad 170 : (1961) ILR (Mad) 150 : (1960) 73 LW 631 : (1960) 2 MLJ 539
Contract Act, 1872 — Section 69Trusts Act, 1882 — Section 6
High Courts26 Apr 1960Dismissed
B. Matha Gowder Vs M.S. Kada Gowder
Madras High Court · AIR 1961 Mad 172 : (1962) 32 CompCas 643
Companies Act, 1913 — Section 185, 195
High Courts25 Apr 1960Dismissed
A. Kuppuswami Gounder Vs Alagammal
Madras High Court · AIR 1961 Mad 391 : (1961) 74 LW 305
Hindu Marriage Act, 1955 — Section 10, 10(1)
High Courts22 Apr 1960Dismissed
Narasimhalu Naidu and others Vs Chinna Chengama Naidu and others
Madras High Court · (1960) 04 MAD CK 0028
High Courts22 Apr 1960
Associated Publishers (Madras) Ltd. Vs K. Bashyam alias 'Arya' and Another
Madras High Court · AIR 1961 Mad 114 : (1961) ILR (Mad) 134
Copyright Act, 1957 — Section 1, 2, 6, 6(1), 7Evidence Act, 1872 — Section 115
High Courts22 Apr 1960
Associated Publishers (Madras), Ltd. Vs K. Bashyam alias 'Arya' and Another
Madras High Court · (1960) 73 LW 541 : (1962) 1 MLJ 258
Copyright Act, 1957 — Section 8
High Courts20 Apr 1960Dismissed
M. Shaikh Dawood Vs Collector of Central Excise, Madras
Madras High Court · AIR 1961 Mad 1 : (1961) CriLJ 96 : (1960) ILR (Mad) 961 : (1960) 73 LW 491 : (1960) 2 MLJ 230
Sea Customs Act, 1878 — Section 167(8)
High Courts18 Apr 1960
T.N. Chockalingam Chettiar Vs Chidambaram Pillai and Others
Madras High Court · (1960) 73 LW 533 : (1960) 2 MLJ 327
High Courts18 Apr 1960
Nazimbunnisa Bi and Others Vs Syed Bashur Sahih
Madras High Court · (1960) 73 LW 535 : (1960) 2 MLJ 325
High Courts15 Apr 1960Allowed
N.H.M. Pandian and another Vs The Board of Revenue (S. E.) and others
Madras High Court · (1960) 04 MAD CK 0030
Constitution of India, 1950 — Article 226