High Courts15 Apr 1960
PUTHUTOTAM ESTATES (1943) LTD. Vs AGRICUTURAL Income Tax OFFICER.
Madras High Court · (1962) 45 ITR 86
Madras Plantations Agricultural Income Tax Act, 1955 — Section 35
COURT ARCHIVE
Madras High Court judgments, 1960
369 judgments · page 13 of 19
High Courts15 Apr 1960
Public Prosecutor Vs Mettur Industrials Ltd. and Others
Madras High Court · AIR 1961 Mad 20 : (1961) 2 FLR 259 : (1960) 2 LLJ 351 : (1961) 1 MLJ 12
Industrial Disputes Act, 1947 — Section 17A, 29
High Courts15 Apr 1960Dismissed
Munuswami Naidu and Others Vs Kanniah Naidu
Madras High Court · AIR 1961 Mad 152 : (1960) 73 LW 537 : (1960) 2 MLJ 323
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts14 Apr 1960
Francies Vallabarayar Vs The Commissioner of Income Tax
Madras High Court · (1960) 2 MLJ 241
Income Tax Act, 1922 — Section 10(5), 10(5)(c)
High Courts14 Apr 1960
Francis Vallabarayar Vs Commissioner Of Income Tax Madras
Madras High Court · (1960) 40 ITR 426
Income Tax Act, 1922 — Section 10(5), 10(5)(c), 66(1)
High Courts14 Apr 1960Dismissed
In Re: L.N. Mukerjee and Others
Madras High Court · AIR 1961 Mad 126 : (1960) 2 MLJ 340
Criminal Procedure Code, 1898 (CrPC) — Section 177, 180
High Courts07 Apr 1960
Vijaykumar Mills, Ltd. Vs Labour Court and Another
Madras High Court · (1960) 04 MAD CK 0027
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25C
High Courts06 Apr 1960Dismissed
Sivaswami Padayachi and others Vs The Kassimiah Charities and others
Madras High Court · (1960) 04 MAD CK 0026
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Constitution of India, 1950 — Article 226
High Courts05 Apr 1960
Amrutanjan Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 41 ITR 21
Constitution of India, 1950 — Article 14, 19(1)(f), 31Income Tax Act, 1922 — Section 21, 34, 66(1)
High Courts05 Apr 1960
N.H.M. Pandian and Another Vs The Board of Revenue (S.E.) by Commissioner for Settlements and Others
Madras High Court · (1961) ILR (Mad) 700 : (1959) 72 LW 293 : (1960) 2 MLJ 248
High Courts05 Apr 1960
Railway Employees' Co-oprative Bank, Ltd. Vs Labour Court and Others
Madras High Court · (1960) 04 MAD CK 0005
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C
High Courts05 Apr 1960Dismissed
S.V. Nannuswami and Others Vs The State of Madras
Madras High Court · (1960) 73 LW 711 : (1960) 11 STC 726
High Courts04 Apr 1960
V. Jayaraj by Power of Attorney, V. Chandrasekaran Vs The Additional District Magistrate and Additional Collector and Another
Madras High Court · (1990) 2 MLJ 12
High Courts04 Apr 1960
S.A.O.S. Karuppan Chettiar Vs The State of Madras
Madras High Court · (1961) ILR (Mad) 125 : (1960) 73 LW 620 : (1960) 2 MLJ 511
Limitation Act, 1963 — Section 14, 18, 4, 9Madras Estates Supplementary Act, 1956 — Section 7
High Courts01 Apr 1960
The Home Insurance Company, Limited Vs The Trustees of the Port of Madras
Madras High Court · (1961) ILR (Mad) 877 : (1962) 1 MLJ 340
Madras Port Trust Act, 1905 — Section 39, 95(4)
High Courts01 Apr 1960Dismissed
C.S. Visalakshmi Amma and another Vs C.Y. Anjaneyalu Chetty and others
Madras High Court · (1960) 04 MAD CK 0029
Succession Act, 1925 — Section 139
High Courts01 Apr 1960Dismissed
N.S.K.R. Karuppan Chettiar and Another Vs AR. VR. S. Somasundaram Chettiar and Others
Madras High Court · AIR 1961 Mad 122 : (1961) 31 CompCas 378 : (1960) 73 LW 553 : (1961) 1 MLJ 323
High Courts01 Apr 1960
Gulam Mohamood Vs Ammani Ammal (deceased) and Others
Madras High Court · (1960) 73 LW 688 : (1960) 2 MLJ 351