High Courts20 Jun 1960Dismissed

Sampath Lakshmi Guardian

Madras High Court · (1960) 2 MLJ 386

Guardians and Wards Act, 1890 — Section 27, 29, 7(2)Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts20 Jun 1960Dismissed

In Re: V. Sampath Lakshmi

Madras High Court · (1960) 2 MLJ 386

Guardians and Wards Act, 1890 — Section 27, 28, 29, 7(2)Hindu Minority and Guardianship Act, 1956 — Section 8, 8(1)