High Courts10 Aug 1960
Dalooram Jayanarain Vs Commissioner of Income Tax, Madras
Madras High Court · (1962) 44 ITR 379
Transfer of Property Act, 1882 — Section 123
COURT ARCHIVE
Madras High Court judgments, 1960
369 judgments · page 9 of 19
High Courts09 Aug 1960
Gothamchand Galada and Gyanchand Galada, minor sons of Inderchand Galada (deceased) represented by mother and guardian Sampath Bai Vs The Commissioner of Income Tax
Madras High Court · (1961) ILR (Mad) 245 : (1962) 1 MLJ 120
Income Tax Act, 1961 — Section 66(2)
High Courts09 Aug 1960
General Commercial Corporation Private Ltd. Vs Second Additional Income Tax Officer, First Circle, Madras, and Another
Madras High Court · (1961) ILR (Mad) 233 : (1960) 40 ITR 506
Income Tax Act, 1922 — Section 66(1)Income Tax Act, 1961 — Section 29, 46, 46(2), 46(5A), 46(7)
High Courts08 Aug 1960Dismissed
Krishnaswami Thevar Vs Perumal Konar
Madras High Court · (1960) 08 MAD CK 0022
High Courts05 Aug 1960
Surajmalls Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 43 ITR 491
High Courts03 Aug 1960
S. N. A. S. A. Annamalai Chettiar Vs Commissioner of Income Tax, Madras
Madras High Court · (1960) 40 ITR 277
Income Tax Act, 1922 — Section 4(1)(b)(iii), 66(1)
High Courts03 Aug 1960
S.N.A.S.A. Annamalai Chettiar, Karaikudi Vs The Commissioner of Income Tax
Madras High Court · (1960) 2 MLJ 558
Income Tax Act, 1961 — Section 4(1)(6)(iii)
High Courts03 Aug 1960Dismissed
Aruna Metal Industries Vs The Labour Court and Others
Madras High Court · AIR 1961 Mad 223 : (1960) 2 LLJ 681
Constitution of India, 1950 — Article 226Factories Act, 1948 — Section 67, 68, 69
High Courts01 Aug 1960Allowed
Employees' State Insurance Corporation with its Regional Office at Coimbatore Vs Ganpathia Pillai and Others
Madras High Court · AIR 1961 Mad 176 : (1961) 2 FLR 391 : (1961) ILR (Mad) 228 : (1961) 1 LLJ 593 : (1961) 74 LW 123 : (1961) 1 MLJ 143
Employees State Insurance Act, 1948 — Section 2(9), 38, 39
High Courts29 Jul 1960Allowed
Express Newspapers (Private) Ltd., Madras-2 Vs Regional Provident Fund Commissioner III, Madras 6 and Another
Madras High Court · AIR 1961 Mad 226 : (1961) 2 FLR 156 : (1961) 1 LLJ 610 : (1961) 1 MLJ 179
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 15, 15(2), 8Madras City Land Revenue (Amendment) Act, 1867 — Section 4
High Courts29 Jul 1960Dismissed
Swami Motor Transport (Private) Ltd. Vs Raman and Raman (Private) Ltd. and Others
Madras High Court · AIR 1961 Mad 180 : (1961) ILR (Mad) 110
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 43A(2), 47, 57(3)
High Courts29 Jul 1960
The State of Madras Vs S. Natwarlal Davey
Madras High Court · (1960) 2 MLJ 384
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 3(5)
High Courts28 Jul 1960Dismissed
Subbiah Nadar Thankaswamy Nadar Vs Champaka Pillai Meenakshi Ammal and Another
Madras High Court · AIR 1961 Mad 413 : (1960) 73 LW 666
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100, 101, 11, 152Limitation Act, 1908 — Article 134
High Courts28 Jul 1960Allowed
Management of "Woodbriar" Estate, Devarshola Post and Sussex Estates, Nellacottah Vs Workers in "Woodbriar" Estate, Devashola Post, Sussex Estates, Neelacotta and Another
Madras High Court · AIR 1961 Mad 359 : (1961) 2 FLR 358 : (1961) ILR (Mad) 500 : (1960) 2 LLJ 673 : (1961) 1 MLJ 366
High Courts28 Jul 1960Allowed
Sankara Ayyar Vs Vellayya Moopan
Madras High Court · AIR 1961 Mad 283 : (1961) 74 LW 59
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts26 Jul 1960
The State of Madras and Another Vs The Urumu Seshachalam Chettiar Charities and Others
Madras High Court · (1961) ILR (Mad) 192 : (1960) 73 LW 794 : (1960) 2 MLJ 591
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 3, 6(4)
High Courts26 Jul 1960
Indersain Vs Mohammed Raza Gowher and Another
Madras High Court · AIR 1962 Mad 258 : (1961) 74 LW 797
High Courts26 Jul 1960Dismissed
Public Prosecutor Vs Sangammal
Madras High Court · AIR 1961 Mad 198 : (1961) CriLJ 675 : (1961) 1 MLJ 20
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7(1)
High Courts25 Jul 1960
The Commissioner of Income Tax Vs R. Ramnarayan Ghellaram
Madras High Court · (1960) 73 LW 732 : (1960) 2 MLJ 560
Income Tax Act, 1961 — Section 17(1)