High Courts30 Aug 1960
M.K. Stremann, Madras Vs Commissioner of Income Tax, Madras
Madras High Court · AIR 1962 Mad 26 : (1961) 41 ITR 297
Income Tax Act, 1961 — Section 16(3), 25
COURT ARCHIVE
Madras High Court judgments, 1960
369 judgments · page 8 of 19
High Courts26 Aug 1960Dismissed
A. Ramachandran Vs A. Alagiriswami, Govt. Pleader High Court, Madras and Another
Madras High Court · AIR 1961 Mad 450 : (1961) ILR (Mad) 553
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 123
High Courts25 Aug 1960Dismissed
Seethalakshmi Ammal Vs G. Krishnaswami Rao and Others
Madras High Court · (1961) ILR (Mad) 265
Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 12
High Courts25 Aug 1960
Valian Vs Mari Samban and Others
Madras High Court · (1960) 73 LW 671 : (1960) 2 MLJ 598
Constitution of India, 1950 — Article 226
High Courts25 Aug 1960Dismissed
K.M. Abdul Kasim and Others Vs P.M.N. Mohamed Dawood and Others
Madras High Court · AIR 1961 Mad 244 : (1961) ILR (Mad) 493 : (1960) 73 LW 649 : (1961) 2 MLJ 77
Constitution of India, 1950 — Article 226
High Courts25 Aug 1960
Srila Sri Pichaia Sivachariar Vs The Commissioner for Hindu Religious and Charitable Endowments
Madras High Court · (1961) ILR (Mad) 1179 : (1960) 73 LW 730 : (1960) 2 MLJ 510
High Courts24 Aug 1960Dismissed
Sri. Venkatakrishna High School Vs Rangaswami Ayyar and Another
Madras High Court · (1961) ILR (Mad) 398
Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955 — Section 19(2), 2, 3, 3(2)
High Courts23 Aug 1960Dismissed
V. Subbarayalu Vs Superintendent of Post Offices, Tanjore Division, Nagapattinam and Another
Madras High Court · AIR 1961 Mad 166 : (1961) ILR (Mad) 254 : (1961) 1 LLJ 465 : (1961) 74 LW 87 : (1960) 2 MLJ 585
Constitution of India, 1950 — Article 311, 311(1), 311(2)
High Courts23 Aug 1960
Coimbatore Anupparpalayam Bank Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 42 ITR 576
High Courts22 Aug 1960
Ramdoss Purushothamdoss Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) 41 ITR 66
Income Tax Act, 1922 — Section 2(6AA), 66(2)
High Courts22 Aug 1960
Ramaswamy Raja and Another Vs Ellappa Gounder
Madras High Court · (1961) ILR (Mad) 1173 : (1960) 2 MLJ 555
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts22 Aug 1960Allowed
State of Madras Vs G. Krishnan
Madras High Court · AIR 1961 Mad 92 : (1961) CriLJ 382 : (1961) ILR (Mad) 1 : (1960) 73 LW 713
Criminal Procedure Code, 1898 (CrPC) — Section 164, 173(4)Evidence Act, 1872 — Section 74, 74(1), 76General (Criminal) Rules, 1980 — Rule 339
High Courts19 Aug 1960Allowed
N. Pattay Gounder Vs P.L. Bapuswami
Madras High Court · AIR 1961 Mad 276 : (1961) ILR (Mad) 387 : (1961) 74 LW 23
Limitation Act, 1908 — Article 113, 4Specific Relief Act, 1877 — Section 21, 23Transfer of Property Act, 1882 — Section 58
High Courts18 Aug 1960Dismissed
Globe Theatres (Private), Limited Vs The State of Madras and Another
Madras High Court · (1961) ILR (Mad) 250
Madras Buildings (Lease and Rent Control) Act, 1949 — Section 13, 4, 7
High Courts18 Aug 1960
N. Manickam Vs Arunagiri and Others
Madras High Court · (1961) ILR (Mad) 489 : (1960) 73 LW 706 : (1960) 2 MLJ 583
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409
High Courts18 Aug 1960Allowed
A.K. Abdul Azeez Vs V.C. Ramalingam and Others
Madras High Court · AIR 1961 Mad 281 : (1961) 74 LW 403
Contract Act, 1872 — Section 73Sales of Goods Act, 1930 — Section 39
High Courts16 Aug 1960Allowed
Veeraiyya Kalingarayar Vs The Trichy District Board and Another
Madras High Court · AIR 1961 Mad 409 : (1961) ILR (Mad) 384 : (1960) 73 LW 731 : (1961) 2 MLJ 37
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, 47
High Courts11 Aug 1960Dismissed
M.V. Thiruvenkidaswami Mudaliar Vs Palani Ammal and Another
Madras High Court · AIR 1961 Mad 291
Transfer of Property Act, 1882 — Section 128
High Courts11 Aug 1960Allowed
G. Venkatachalam Pillai Vs Labour and Co. (Pte.) Ltd.
Madras High Court · AIR 1961 Mad 358
Limitation Act, 1908 — Article 102, 7
High Courts11 Aug 1960
N.V. Thiruvenkidaswami Mudaliar Vs Palani Ammal and Another
Madras High Court · (1962) 1 MLJ 224
Transfer of Property Act, 1882 — Section 128