High Courts14 Oct 1960
In Re: Vanchalinga Devar
Madras High Court · (1962) 75 LW 782 : (1962) 2 MLJ 255
City Police Act — Section 65
COURT ARCHIVE
Madras High Court judgments, 1960
369 judgments · page 6 of 19
High Courts14 Oct 1960Dismissed
Muthupalaniapa Chettiar Vs Alagamai Achi and Others
Madras High Court · AIR 1961 Mad 438 : (1961) ILR (Mad) 427 : (1961) 74 LW 145
Contract Act, 1872 — Section 188Malayan Ordinance, 1948 — Section 6
High Courts14 Oct 1960
M. Narayanakonar Vs S.R. Kumaraswami Reddiar and Another
Madras High Court · (1961) ILR (Mad) 611 : (1961) 74 LW 77 : (1962) 1 MLJ 422
Madras Village Panchayats Act, 1950 — Section 25(3)
High Courts13 Oct 1960Dismissed
The Public Prosecutor Vs Neelamegam Pillai
Madras High Court · (1960) 10 MAD CK 0019
Factories Act, 1948 — Section 2(1), 2(m), 68
High Courts12 Oct 1960Dismissed
M.K. Sivagaminatha Pillai Vs Nataraja Pillai and Others
Madras High Court · AIR 1961 Mad 385 : (1961) 74 LW 325 : (1961) 2 MLJ 1
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts12 Oct 1960
Kaliappan Vs Kaliappan and Others
Madras High Court · AIR 1961 Mad 354 : (1961) CriLJ 245 : (1961) ILR (Mad) 424 : (1961) 74 LW 116
Criminal Procedure Code, 1898 (CrPC) — Section 242, 342
High Courts12 Oct 1960
Joint Receivers of The Estate of Dewan Bahadur C. Arunachala Mudaliar Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) ILR (Mad) 294 : (1961) 41 ITR 432 : (1961) 74 LW 71
Income Tax Act, 1922 — Section 41, 41(1), 66(1), 9(3)
High Courts12 Oct 1960Dismissed
Elumalai Vs Sri Kandaswami Devasthanam Tiruporur
Madras High Court · AIR 1961 Mad 408 : (1961) ILR (Mad) 605 : (1961) 74 LW 827 : (1961) 1 MLJ 136
Presidency Small Cause Courts Act, 1882 — Section 43, 48
High Courts11 Oct 1960Dismissed
Madanavalli alias Sowbagyammal Vs Thangavelu Padayachi and Others
Madras High Court · AIR 1961 Mad 298 : (1961) 1 MLJ 140
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Hindu Widows Remarriage Act, 1856 — Section 2
High Courts10 Oct 1960Dismissed
K.S. Venkataraman and Co. Ltd. Vs State of Madras
Madras High Court · AIR 1961 Mad 322 : (1961) 1 MLJ 163 : (1961) 12 STC 138
Contract Act, 1872 — Section 12B, 18A, 72
High Courts07 Oct 1960Allowed
Chinnaswami Pillai and another Vs Thyagaraja Nainar
Madras High Court · AIR 1960 Mad 48
Civil Procedure Code, 1908 (CPC) — Section 105, 96(3)
High Courts06 Oct 1960Allowed
Kochadai Naidu and Another Vs Nagayasami Naidu and Others
Madras High Court · AIR 1961 Mad 247 : (1961) CriLJ 821 : (1961) ILR (Mad) 413 : (1961) 74 LW 111
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts04 Oct 1960
Ashok Motors Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) ILR (Mad) 357 : (1961) 41 ITR 397
Income Tax Act, 1922 — Section 10, 15
High Courts23 Sept 1960
Manicka Gounder Vs Arunachala Gounder and Others
Madras High Court · AIR 1962 Mad 103 : (1961) ILR (Mad) 1016 : (1961) 74 LW 585
Hindu Womens Right to Property Act, 1937 — Section 3, 3(1), 3(2), 3(3)
High Courts23 Sept 1960Allowed
Sanjeevi Reddy Vs Ahilandathammal and Another
Madras High Court · (1968) ILR (Mad) 138
Succession Act, 1925 — Section 106, 107, 90
High Courts22 Sept 1960Dismissed
L.G. Lakshmana Iyer and Others Vs S. Pachiappa Mudaliar
Madras High Court · AIR 1961 Mad 342(1) : (1961) 2 MLJ 75
Sales of Goods Act, 1930 — Section 18, 39(1)
High Courts22 Sept 1960Dismissed
Roy and Chatterjee (Private) Ltd. Vs Scindia Steam Navigation Co. Ltd. and Another
Madras High Court · AIR 1961 Mad 367 : (1961) 74 LW 801 : (1961) 2 MLJ 335
High Courts16 Sept 1960Allowed
Alagarswami Kone Vs T.J. Andhoni
Madras High Court · AIR 1961 Mad 293 : (1961) 74 LW 222 : (1961) 1 MLJ 158
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 108, 51
High Courts15 Sept 1960Dismissed
Sayyad Ahmed Ali Vs Bhageerathi Ammal and Others
Madras High Court · AIR 1961 Mad 301 : (1961) 74 LW 829 : (1961) 2 MLJ 72
Transfer of Property Act, 1882 — Section 58
High Courts15 Sept 1960Dismissed
C. Gnanasundara Nayagar Vs The Commissioner of Income Tax
Madras High Court · (1961) ILR (Mad) 350 : (1961) 41 ITR 375
Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 33A(2), 4(3)