High Courts15 Nov 1960Allowed
M.S. Ramachandra Sastrigal Vs Kuppuswami Vanniar
Madras High Court · (1961) ILR (Mad) 672
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Madras High Court judgments, 1960
369 judgments · page 4 of 19
High Courts11 Nov 1960Dismissed
T.P. Arumugha Bhakthar Vs K. Narasimha Iyengar and Another
Madras High Court · AIR 1961 Mad 299
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53Limitation Act, 1908 — Section 15, 182(5)
High Courts11 Nov 1960Allowed
Thimmakkal Vs N. Kamakshi ammal and another
Madras High Court · (1961) ILR (Mad) 794
Transfer of Property Act, 1882 — Section 56, 67, 68, 81, 82
High Courts11 Nov 1960Allowed
Thimmakkal Vs N. Kamakshi Ammal and Another
Madras High Court · (1961) ILR (Mad) 794
Transfer of Property Act, 1882 — Section 32, 56, 67, 68, 81
High Courts11 Nov 1960
T.P. Arumugha Bakthar Vs K. Narasimha Iyengar and Another
Madras High Court · (1962) 1 MLJ 355
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(2)Limitation Act, 1963 — Section 15
High Courts10 Nov 1960Dismissed
V. Kanakaiya Chetty and Co. Vs The Union of India (UOI)
Madras High Court · AIR 1961 Mad 398 : (1961) 74 LW 320 : (1961) 1 MLJ 348
Contract Act, 1872 — Section 151, 152, 161Railways Act, 1890 — Section 72
High Courts10 Nov 1960Allowed
G. Sarangapani Iyengar Vs Krishnan and Others
Madras High Court · AIR 1961 Mad 383 : (1961) 1 MLJ 232
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7Oaths Act, 1873 — Section 11
High Courts09 Nov 1960
Indian Bank Ltd. Vs Commissioner of Income Tax, Madras
Madras High Court · (1961) ILR (Mad) 438 : (1961) 41 ITR 552 : (1961) 74 LW 47
Income Tax Act, 1922 — Section 10, 10(2), 10(2)(iii), 10(2)(xv), 66(1)
High Courts09 Nov 1960
In Re: Ganesa Pillai and Another
Madras High Court · AIR 1961 Mad 342 : (1961) 1 MLJ 271
Criminal Procedure Code, 1898 (CrPC) — Section 350, 528(2)
High Courts09 Nov 1960
Ganapathi Iyer Vs Ayyakannu
Madras High Court · (1961) ILR (Mad) 452
Landlord and Tenant (Rent Control) Act, 1949 — Section 7Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2, 3, 3(3)Transfer of Property Act, 1882 — Section 115
High Courts08 Nov 1960Dismissed
The Management of the Coimbatore Murugan Mills Ltd., Coimbatore Vs The Industrial Tribunal, Madras and Another
Madras High Court · AIR 1961 Mad 401 : (1961) 2 LLJ 60
Industrial Disputes Act, 1947 — Section 33, 33(2)
High Courts08 Nov 1960Allowed
G. Venkatachala Odayar Vs Ramachandra Odayar and Another
Madras High Court · AIR 1961 Mad 423 : (1961) ILR (Mad) 333 : (1961) 74 LW 81 : (1961) 1 MLJ 188
Civil Procedure Code, 1908 (CPC) — Section 11, 9Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 3(4), 6
High Courts08 Nov 1960Allowed
State of Madras Vs Asher Textiles Ltd.
Madras High Court · (1961) 12 STC 233
High Courts08 Nov 1960
Coimbatore Murugan Mills Ltd. Vs Industrial Tribunal and Another
Madras High Court · (1960) 11 MAD CK 0040
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33, 33A
High Courts08 Nov 1960Dismissed
The Palayamkottai Municipality Vs G.N. Kantayya and another
Madras High Court · (1960) 11 MAD CK 0005
High Courts07 Nov 1960Dismissed
K. Palaniappa Nadar Vs The State of Madras
Madras High Court · (1961) 12 STC 338
High Courts04 Nov 1960
Rangaswami and Another Vs Registrar of Trade Unions and Another
Madras High Court · AIR 1962 Mad 231 : (1961) ILR (Mad) 1134 : (1961) 1 LLJ 599 : (1961) 74 LW 658 : (1961) 2 MLJ 554
Constitution of India, 1950 — Article 309Trade Unions Act, 1926 — Section 11, 4
High Courts04 Nov 1960
The Cuchterlony Valley Estates (1938) Ltd. Vs Government of Madras
Madras High Court · (1962) 44 ITR 770 : (1961) 74 LW 58
Tamil Nadu Agricultural Income Tax Act, 1955 — Section 5
High Courts04 Nov 1960Allowed
Nalla Kumara Gounder Vs Thangammal and another
Madras High Court · (1960) 11 MAD CK 0006