High Courts09 Dec 1960

Kuppanna Gounder and Others Vs Peruma Gounder and Others

Madras High Court · AIR 1961 Mad 511 : (1961) ILR (Mad) 1143 : (1961) 74 LW 460

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1(2), Order 45 Rule 3, Order 7 Rule 1, Order 8 Rule 2, 11Constitution of India, 1950 — Article 133(1)Evidence Act, 1872 — Section 115
High Courts01 Dec 1960

In Re: Devasahayam

Madras High Court · (1962) 75 LW 16 : (1962) 1 MLJ 161

Penal Code, 1860 (IPC) — Section 304A, 321, 322, 325, 80
High Courts30 Nov 1960Dismissed

Union of India (UOI) Vs R. Akbar Sheriff

Madras High Court · AIR 1961 Mad 486 : (1961) 3 FLR 35 : (1961) ILR (Mad) 747 : (1961) 1 LLJ 615 : (1961) 74 LW 293 : (1961) 2 MLJ 273

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1Constitution of India, 1950 — Article 309, 310, 311, 311(1), 311(2)Limitation Act, 1908 — Article 102