High Courts24 Dec 1970
Francis Xavier Vs Divisional Operating Superintendent, Movement, Southern Railway
Madras High Court · (1971) 84 LW 277 : (1971) 2 MLJ 21
Limitation Act, 1963 — Section 5Payment of Wages Act, 1936 — Section 17
COURT ARCHIVE
Madras High Court judgments, 1970
368 judgments · page 1 of 19
High Courts24 Dec 1970Dismissed
In Re: T. Das alias Ramadoss
Madras High Court · (1971) LW(Cri) 1
Criminal Procedure Code, 1898 (CrPC) — Section 190, 337, 337(1)Penal Code, 1860 (IPC) — Section 120B, 161, 165, 165A, 216A
High Courts21 Dec 1970
The Tinnevelly-Tuticorin Electric Supply Co. Ltd. Vs Industrial Tribunal and S. Raman
Madras High Court · (1975) 1 LLJ 312
Industrial Disputes Act, 1947 — Section 33Penal Code, 1860 (IPC) — Section 109, 408
High Courts21 Dec 1970Dismissed
Srinivasa Naicker and Another Vs A.N. Nagappa Chettiar
Madras High Court · (1971) 41 CompCas 550
Companies Act, 1956 — Section 446
High Courts18 Dec 1970
E. Venkatakrishna Reddy and Others Vs Amarababu and Others
Madras High Court · (1972) 85 LW 99 : (1971) 2 MLJ 466
Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts18 Dec 1970
Rangaswamy Gounder by Guardian, mother, Kandiammal Vs Rakkayee Ammal
Madras High Court · (1971) 84 LW 724 : (1972) 1 MLJ 25
Hindu Succession Act, 1956 — Section 11
High Courts17 Dec 1970Allowed
Ratan Lal Vs The State of Madhya Pradesh
Madras High Court · (1971) LW(Cri) 277
Penal Code, 1860 (IPC) — Section 14, 435, 84
High Courts16 Dec 1970
Gingee Town Panchayat Vs The Collector of South Artcot Dt. Cuddalore and Another
Madras High Court · (1971) LW(Cri) 91
High Courts14 Dec 1970
Mohammed Nirulla Badsha Vs Nawab Ghulam Mohideen Khan Bahadur, Muthavalli, Prince of Arcot Endowments and Another
Madras High Court · (1971) 84 LW 688 : (1973) 1 MLJ 22.
Public Wakfs (Extension of Limitation) Act, 1959 — Section 3
High Courts11 Dec 1970
S. Naganatha Ayyar and Others Vs The Authorised Officer and Others
Madras High Court · (1971) 84 LW 69 : (1971) 1 MLJ 274
High Courts11 Dec 1970
In Re: P. Ramaswami
Madras High Court · (1971) LW(Cri) 63
Penal Code, 1860 (IPC) — Section 499, 500, 52
High Courts11 Dec 1970
P. Ramaswamy Vs S.B. Adityan
Madras High Court · (1970) 12 MAD CK 0006
Penal Code, 1860 (IPC) — Section 499, 500, 501
High Courts11 Dec 1970Dismissed
In Re: M.K.T. Subramaniam, and Another
Madras High Court · (1971) LW(Cri) 131
Penal Code, 1860 (IPC) — Section 499, 500
High Courts10 Dec 1970
A. Subbiah Vs B. Thiruvenkataswami
Madras High Court · (1971) 84 LW 565 : (1971) 2 MLJ 386
Civil Procedure Code, 1908 (CPC) — Section 60(1)(k)
High Courts10 Dec 1970Allowed
S.T.G. Abdul Latif Vs The Collector of Tiruchirapalli and Others
Madras High Court · (1971) LW(Cri) 89
Criminal Procedure Code, 1898 (CrPC) — Section 103
High Courts09 Dec 1970
The South India Insurance Co., Bombay Vs Lakshmi and Others
Madras High Court · AIR 1971 Mad 347 : (1971) 41 CompCas 537 : (1971) 84 LW 147 : (1971) 2 MLJ 354
Civil Procedure Code, 1908 (CPC) — Section 151Motor Vehicles Act, 1939 — Section 31, 95(2), 96(1), 96(2)
High Courts09 Dec 1970Dismissed
S. Erattamuthu Nadar and Others Vs Joint Commercial Tax Officer
Madras High Court · (1971) 28 STC 649
High Courts08 Dec 1970Dismissed
The Deputy Commissioner of Commercial Taxes Vs Madurai Printing Tape Factory
Madras High Court · (1971) 28 STC 431
High Courts07 Dec 1970
Ratnavelu Mudaliar Vs Thangammal by Power-of-Attorney agent M. Guruswami Gounder and Another
Madras High Court · (1971) 84 LW 500 : (1971) 2 MLJ 263
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts07 Dec 1970
Ramanatha Reddy Vs K.V. Kuppuswami Mudaliar and Others
Madras High Court · AIR 1971 Mad 419 : (1971) 84 LW 200
Succession Act, 1925 — Section 214(1)Succession Certificate Act, 1889 — Section 4