High Courts07 Dec 1970
S. Kalam Vs The Secretary to Government Home Department, Madras and Another
Madras High Court · AIR 1971 Mad 430 : (1971) 84 LW 166
COURT ARCHIVE
Madras High Court judgments, 1970
368 judgments · page 2 of 19
High Courts04 Dec 1970
Vadivelu Mudaliar Vs C.N. Kuppuswami Mudaliar
Madras High Court · (1971) 84 LW 768 : (1972) 1 MLJ 265
High Courts03 Dec 1970
Murlimal Santharam and Co. (Madras) Private Ltd. Vs Narsinsingh Ghansham Singh and Others Tarapore and Co. Vs Tractoro Export and Another
Madras High Court · (1971) 2 MLJ 410
High Courts03 Dec 1970
Venkitammal and Another Vs Janaki Ammal
Madras High Court · (1971) 84 LW 189 : (1971) 1 MLJ 366
High Courts02 Dec 1970
Palaniappa Chettiar (died) and Others Vs Babu Sahib and Others
Madras High Court · (1971) 84 LW 230 : (1971) 2 MLJ 22
High Courts30 Nov 1970
Sha Jetmull Genmull Vs Gocooldass Jamunadass and Co.
Madras High Court · (1971) 2 MLJ 224
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(2)(iii)
High Courts30 Nov 1970
Rajakumar Bhagwatsaran Vs V.P.V. Rajan and Others
Madras High Court · (1971) 84 LW 564 : (1971) 1 MLJ 510
High Courts24 Nov 1970Dismissed
P. Kondish Chetty and Another Vs The Commissioner of Police, Madras and Another
Madras High Court · (1971) LW(Cri) 92
Constitution of India, 1950 — Article 226
High Courts23 Nov 1970
Saradambal Ammal Vs A.M. Natesa Mudaliar
Madras High Court · (1971) 84 LW 830 : (1972) 1 MLJ 244
Transfer of Property Act, 1882 — Section 32
High Courts23 Nov 1970
G. Gomathisankara Dikshithar Vs The Assistant Collector, Cheranmahadevi, Tirunelveli District and Others
Madras High Court · AIR 1971 Mad 353 : (1971) ILR (Mad) 240 : (1971) 84 LW 214 : (1971) 1 MLJ 328
Tamil Nadu Panchayats Act, 1994 — Section 12(1), 17(1), 19
High Courts20 Nov 1970Allowed
Public Prosecutor Vs K.N. Ramachandran and Another
Madras High Court · (1970) 11 MAD CK 0026
Prevention of Food Adulteration Act, 1954 — Section 13, 16(1)(a)(1), 16(1)(a)(i), 2(1), 2(ix)(j)
High Courts20 Nov 1970Allowed
State by Public Prosecutor Vs K.M. Krishnan
Madras High Court · (1970) 11 MAD CK 0008
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 2, 2(1)(a), 7(1)
High Courts16 Nov 1970
Lodd Balamukundas Vs K. Kothandapani and Others
Madras High Court · AIR 1971 Mad 422 : (1971) 84 LW 172
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(1), 26
High Courts13 Nov 1970
K.S. Abdullah Vs S. Srinivasan
Madras High Court · (1971) 84 LW 431 : (1971) 1 MLJ 385
High Courts13 Nov 1970
In Re: Thangavelu Asari
Madras High Court · (1971) LW(Cri) 54
Criminal Procedure Code, 1898 (CrPC) — Section 471Penal Code, 1860 (IPC) — Section 302
High Courts12 Nov 1970Dismissed
Official Liquidator Vs Bharatpur Princesses' Trust and Another
Madras High Court · (1971) 41 CompCas 978
Companies Act, 1956 — Section 125