High Courts28 Oct 1970Allowed
Somasundara Nadar Vs The Government of Tamil Nadu
Madras High Court · (1971) LW(Cri) 113
COURT ARCHIVE
Madras High Court judgments, 1970
368 judgments · page 4 of 19
High Courts27 Oct 1970
The Rishiyur Panchayat Vs The Revenue Divisional Officer and Others
Madras High Court · (1971) 1 MLJ 341
High Courts27 Oct 1970
Shanmugathammal and Others etc. Vs Valliappan alias Vallinayagam and Others
Madras High Court · (1971) 84 LW 879 : (1971) 2 MLJ 149
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 2(aa)
High Courts26 Oct 1970
The Nilambur Kovilagam and Others Vs The State of Tamil Nadu
Madras High Court · (1971) ILR (Mad) 670 : (1971) 1 MLJ 255
High Courts23 Oct 1970
South India Insurance Co., Ltd. and Another Vs The Union of India (UOI) and Another
Madras High Court · (1971) 84 LW 255 : (1971) 1 MLJ 373
High Courts23 Oct 1970
Natarajan Vs Chandmull Amarchand by Power-of-Attorney, K. Milopchand and Another
Madras High Court · (1971) 84 LW 361 : (1971) 1 MLJ 474
High Courts23 Oct 1970
Sarojini Vs Doraisami Chettiar and Others
Madras High Court · (1971) LW(Cri) 201
Evidence Act, 1872 — Section 50Hindu Marriage Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 109, 494
High Courts22 Oct 1970Dismissed
Vidyanandaswamiar and Others Vs State of Madras and Others
Madras High Court · (1971) ILR (Mad) 483
Madras Estates Land (Third Amendment) Act, 1936 — Section 5Madras Inams (Assessment) Act, 1956 — Section 2, 3, 3(1), 3(2), 3(3)Madras Inams (Assessment) Rules, 1957 — Rule 10, 12, 6, 7, 9
High Courts22 Oct 1970Dismissed
In Re : Perumal Thevar
Madras High Court · (1970) LW(Cri) 292
Penal Code, 1860 (IPC) — Section 302
High Courts22 Oct 1970Dismissed
Vidyanandaswamiar and others Vs State of Madras and another
Madras High Court · AIR 1971 Mad 355
High Courts22 Oct 1970
K. Satyamurti and Others Vs The State of Madras and Others
Madras High Court · AIR 1971 Mad 385 : (1971) 84 LW 309
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Act, 1963 — Section 1(4), 2(9)
High Courts22 Oct 1970
The Management of Nagapattinam Electric Supply Co. Ltd., Madras and Another Vs The State of Madras
Madras High Court · AIR 1971 Mad 358 : (1971) ILR (Mad) 651 : (1971) 84 LW 822 : (1971) 2 MLJ 347
Constitution of India, 1950 — Article 14, 19(1), 31(2)Government of India Act, 1935 — Section 299(2)Income Tax Act, 1922 — Section 10(2)
High Courts22 Oct 1970
K. Ganapathy Vs Vaidyalingam
Madras High Court · AIR 1971 Mad 425 : (1971) 84 LW 167
Limitation Act, 1908 — Section 19, 19(1)
High Courts16 Oct 1970Dismissed
In Re : Varada Kounder
Madras High Court · (1970) LW(Cri) 282
Penal Code, 1860 (IPC) — Section 302, 341
High Courts15 Oct 1970
M.S.M. Mangudi Vs State of Tamil Nadu
Madras High Court · AIR 1971 Mad 275 : (1971) 2 MLJ 27
High Courts15 Oct 1970Dismissed
Rajagopal Naidu and Another Vs Agimoola Padayachi
Madras High Court · (1970) LW(Cri) 261
Penal Code, 1860 (IPC) — Section 417, 465
High Courts14 Oct 1970
M.S.M. Buhari Vs S.M. Buhari
Madras High Court · AIR 1971 Mad 363 : (1971) 84 LW 158
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts13 Oct 1970
R. Thangasami Nadar Vs Ar.A.S. Duraiswami Nadar
Madras High Court · AIR 1971 Mad 428 : (1971) 84 LW 193 : (1971) 1 MLJ 249
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10, 10(2)
High Courts13 Oct 1970Dismissed
R.R.G. Katre Vs I.M. Kapur and Another
Madras High Court · (1970) LW(Cri) 271
Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 182
High Courts13 Oct 1970
S.K. Subramaniam and Others Vs N.S. Krishnamachari
Madras High Court · (1971) 84 LW 140 : (1971) 1 MLJ 211