High Courts11 Nov 1970
In Re: Vasudevan
Madras High Court · (1971) 1 MLJ 240
Penal Code, 1860 (IPC) — Section 409
COURT ARCHIVE
Madras High Court judgments, 1970
368 judgments · page 3 of 19
High Courts10 Nov 1970
K. Ishaq Sheriff Saheb Vs Mumtaz Begum and Others
Madras High Court · (1971) 84 LW 299 : (1971) 1 MLJ 362
High Courts10 Nov 1970
Bomma Naicker Vs Mariayayye Ammal and Others
Madras High Court · (1971) 1 MLJ 345
High Courts09 Nov 1970
The Chief Secretary, Government of Madras and Another Vs M.S. Ramaswami
Madras High Court · (1971) ILR (Mad) 226 : (1971) 84 LW 153 : (1971) 1 MLJ 380
High Courts09 Nov 1970
Thenappa Chettiar Vs Andiyappa Chettiar
Madras High Court · (1971) 84 LW 185 : (1971) 1 MLJ 214
High Courts06 Nov 1970
In Re: Jeyadevan
Madras High Court · (1971) 1 MLJ 497
Penal Code, 1860 (IPC) — Section 182, 379
High Courts06 Nov 1970Dismissed
Indukuru Venkataramaiah Chetty Vs Pyda Adiseshachalam Chetti and others
Madras High Court · AIR 1971 Mad 354
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 10(3)(b)
High Courts06 Nov 1970Dismissed
In Re: Khan
Madras High Court · (1971) LW(Cri) 205
Citizenship Act, 1955 — Section 9(2)Constitution of India, 1950 — Article 5Foreigners Act, 1946 — Section 14, 2, 3, 3(2)(e)(iii), 5
High Courts04 Nov 1970
Solomon and Others Vs Muthiah and Others
Madras High Court · (1974) 1 MLJ 53
Married Womens Property Act, 1874 — Section 2Succession Act, 1925 — Section 13, 17, 2, 29, 29(1)
High Courts03 Nov 1970
S. Rangayya Goundar (died) and Others Vs Karuppa Naicker and Others
Madras High Court · (1971) 84 LW 137 : (1971) 1 MLJ 358
High Courts03 Nov 1970
Shri Thyagrabrahma Mahotsava Sabha, Governing Body, Thiruvaiyaru Vs V. Venkatesan
Madras High Court · AIR 1971 Mad 274 : (1971) 84 LW 5 : (1971) 84 LW 45
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts02 Nov 1970
D. Subramaniam Vs Assistant Controller of Estate Duty and Others
Madras High Court · AIR 1971 Mad 314 : (1971) 80 ITR 281 : (1971) 84 LW 419 : (1971) 2 MLJ 71
Ceylon Exchange Control Act, 1953 — Section 22, 7, 8Estate Duty Act, 1953 — Section 73(3)
High Courts02 Nov 1970
M.P. Lokiah and Others Vs V.M. Jayaram Naidu
Madras High Court · (1971) 2 MLJ 155
Arbitration Act, 1940 — Section 34
High Courts02 Nov 1970
The Director-General of Posts and Telegraphs Vs N. Natarajan and Another
Madras High Court · (1971) 84 LW 436 : (1971) 2 MLJ 79
High Courts02 Nov 1970Dismissed
V. Balaraman Vs Venkatadri Naidu and Others
Madras High Court · (1971) LW(Cri) 208
Penal Code, 1860 (IPC) — Section 211
High Courts30 Oct 1970
P. Shankar Rao Vs The Government of India and Another
Madras High Court · (1971) 1 MLJ 302
High Courts30 Oct 1970
Karuppa Goundar Vs Chinna Angappa Goundar
Madras High Court · (1971) 84 LW 143 : (1971) 1 MLJ 252
High Courts30 Oct 1970
Sinnaiyan and Others Vs The Union Territory of Pondicherry and Another
Madras High Court · (1971) 1 MLJ 342
Constitution of India, 1950 — Article 226
High Courts30 Oct 1970
Srinivasa Ginning Factory, Srivilliputtur Vs The Madras State Electricity Board
Madras High Court · AIR 1971 Mad 309 : (1971) 84 LW 84
Electricity (Supply) (Amendment) Act, 1966 — Section 60ALimitation Act, 1963 — Article 14, 15