COURT ARCHIVE

Madras High Court judgments, 1970

368 judgments · page 19 of 19

High Courts05 Jan 1970

The Chief Controlling Revenue Authority, Board of Revenue Vs Mrs. Mangalam Iswaran L.R. of the deceased B.P. Eswaran

Madras High Court · (1970) 01 MAD CK 0006

Contract Act, 1872 — Section 65Stamp Act, 1899 — Section 2(14), 3, 49, 57

High Courts05 Jan 1970

Madras High Court · (1970) 1 MLJ 540

Tamil Nadu Preservation of Private Forests Act, 1949 — Section 3(2), 3(7)

High Courts03 Jan 1970

Madras High Court · AIR 1971 Mad 243

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 53, 53(4), 64, 64(4)Waqf Act, 1954 — Section 27, 41

High Courts03 Jan 1970

Madras High Court · (1970) 78 ITR 677

Income Tax Act, 1922 — Section 10, 15C

High Courts03 Jan 1970

Madras High Court · (1970) 83 LW 515 : (1970) 2 MLJ 689

Transfer of Property Act, 1882 — Section 106

High Courts03 Jan 1970

Madras High Court · (1970) ILR (Mad) 580 : (1970) 83 LW 505 : (1970) 2 MLJ 692

Civil Procedure Code, 1908 (CPC) — Section 152Land Acquisition Act, 1894 — Section 53

High Courts03 Jan 1970

Madras High Court · AIR 1971 Mad 236

Civil Procedure Code, 1908 (CPC) — Section 141, 152Land Acquisition Act, 1894 — Section 4(1)

High Courts01 Jan 1970

Madras High Court · (1970) 2 MLJ 441

Criminal Procedure Code, 1898 (CrPC) — Section 423(1)(b)Penal Code, 1860 (IPC) — Section 380