COURT ARCHIVE
Madras High Court judgments, 1970
368 judgments · page 18 of 19
Basheer Bivi Vs Z. Kuchelar and Another
Madras High Court · (1970) 2 MLJ 218
Papammal Vs Dharman
Madras High Court · (1970) 2 MLJ 81
In Re: Duraisami Nadar and Another
Madras High Court · (1970) 1 MLJ 538
M.S. Venkataraman and Others Vs M.V. Sundaresan and Others
Madras High Court · AIR 1970 Mad 425 : (1971) ILR (Mad) 300 : (1970) 83 LW 257
M.S. Venkataraman and Others Vs V. Nataraja Iyer
Madras High Court · (1970) 2 MLJ 58
The State of Tamil Nadu Vs Indian Crafts and Industries
Madras High Court · (1970) 83 LW 288 : (1970) 25 STC 466
Central Camera Co. (P.) Ltd. Vs The Government of Madras
Madras High Court · (1971) 27 STC 112
K. Mana hunainatha Desikar Vs Sundaralingam (represented by his next friend M. Swaminathan) and others
Madras High Court · AIR 1971 Mad 1 : (1970) ILR (Mad) 624 : (1970) 83 LW 640 : (1970) 2 MLJ 156
K. Manathunainatha Desikar Vs Sundaralingam and Others
Madras High Court · AIR 1971 Mad 1 : (1970) ILR (Mad) 624 : (1970) 83 LW 640 : (1970) 2 MLJ 156
Sri Ranganathar Mills Vs State of Madras and Another
Madras High Court · (1971) 84 LW 415 : (1971) 1 MLJ 268
S.P. Shanmugham Chettiar, Managing Director, Jai Hind Talkies (Paramakudi) Private Ltd. Vs P.S. Somasundaram and Others
Madras High Court · (1970) ILR (Mad) 509 : (1970) 83 LW 440 : (1970) 2 MLJ 245
Sri Ranganathar Mills Vs State of Madras
Madras High Court · (1971) 27 STC 216
Abdul Rashid Sahib Vs The Assistant Engineer (Highways) Kallakurichi and Another
Madras High Court · AIR 1970 Mad 387 : (1970) ILR (Mad) 68 : (1970) 83 LW 353 : (1970) 2 MLJ 298
Rajalakshmi Vs Kothandapani Pillai
Madras High Court · (1970) 1 MLJ 494
Rajalakshmi Vs Kothandapani Pillar
Madras High Court · AIR 1971 Mad 149 : (1971) CriLJ 383
Maragathamani Vs Ebenezer Ponraj Samuel
Madras High Court · AIR 1971 Mad 27 : (1970) 83 LW 402
Chief Controlling Revenue Authority, Board of Revenue, Madras Vs B.P. Eswaran (Died) and Others
Madras High Court · AIR 1970 Mad 349 : (1970) 83 LW 203
R. Subbaraya Mudaliar Vs Suramangalam Town Panchayat
Madras High Court · (1970) 83 LW 635 : (1970) 2 MLJ 546
The Chief Controlling Revenue Authority, Board of Revenue, Madras Vs Rm. L. Rm. L. Lakshmanan Chettiar
Madras High Court · AIR 1970 Mad 348 : (1971) ILR (Mad) 259 : (1970) 83 LW 205