High Courts11 Feb 1970
The Workmen employed in Ennore Foundries Ltd. Vs Manager of Ennore Foundries Ltd. and Another
Madras High Court · (1970) 2 LLJ 222
COURT ARCHIVE
Madras High Court judgments, 1970
368 judgments · page 16 of 19
High Courts11 Feb 1970
M.K. Subramaniam Pillai Vs The State of Madras
Madras High Court · (1971) 1 MLJ 270
High Courts11 Feb 1970Dismissed
M.K. Subramania Pillai Vs The State of Madras
Madras High Court · (1971) 27 STC 260
High Courts11 Feb 1970Allowed
In Re: Manicka Achari and Another
Madras High Court · AIR 1970 Mad 491 : (1970) CriLJ 1590 : (1970) 2 MLJ 380
Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 4(1), 8
High Courts10 Feb 1970
Balammal Vs PHK. S. Muthuswami Chettiar and Others
Madras High Court · (1972) 85 LW 916 : (1972) 2 MLJ 427
Easements Act, 1882 — Section 3(f)
High Courts10 Feb 1970Allowed
Elumalai Gounder Vs Annamalal Gounder and 15 Others
Madras High Court · (1970) LW(Cri) 59
Criminal Procedure Code, 1898 (CrPC) — Section 145(1)
High Courts09 Feb 1970Allowed
The Coimbatore Murugan Mills Ltd. Vs The Board of Revenue (Commercial Taxes) and Another
Madras High Court · (1970) 83 LW 282 : (1970) 25 STC 469
Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 12, 29, 5
High Courts09 Feb 1970
T. Damodaran Vs Sulochana
Madras High Court · (1970) 83 LW 726 : (1971) 1 MLJ 219
High Courts09 Feb 1970
The Indian Overseas Bank Ltd. Vs S.K. Ramalingam Chettiar and Another
Madras High Court · (1970) 2 MLJ 288
High Courts06 Feb 1970
T.M. Venkatarajan and Another Vs T. Abdul Munaf Sahib and Others
Madras High Court · (1971) ACJ 77 : (1970) 83 LW 545
Motor Vehicles Act, 1939 — Section 95Workmens Compensation Act, 1923 — Section 3(5)
High Courts06 Feb 1970
Lakshminarayan Karva and Others Vs Satyanarayan Khubchand Karva and Another
Madras High Court · (1970) 2 MLJ 275
Trade and Merchandise Marks Act, 1958 — Section 46, 56
High Courts05 Feb 1970
The Management of Natesan Transport (P.) Ltd. Vs The Presiding Officer, Labour Court and Another
Madras High Court · (1970) 2 MLJ 532
Industrial Disputes Act, 1947 — Section 35(c)(2)Minimum Wages Act, 1948 — Section 20Motor Transport Workers Act, 1961 — Section 13
High Courts05 Feb 1970
K. Lakshminarayanan, Coimbatore Vs The Commissioner of Income Tax, Madras
Madras High Court · AIR 1971 Mad 192 : (1971) 79 ITR 525
Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)
High Courts04 Feb 1970Allowed
The Lakshmi Vilas Bank Ltd., Karur Vs L.S. Pattabhi Chettiar and Another
Madras High Court · AIR 1970 Mad 487 : (1970) 2 LLJ 211 : (1970) 2 MLJ 61
Tamil Nadu Shops and Establishments Act, 1947 — Section 41(1)
High Courts03 Feb 1970Dismissed
K.S. Ranganathan Vs Rangaswami alias Chinnappan Muthiriar and Others
Madras High Court · (1970) LW(Cri) 154
Criminal Procedure Code, 1898 (CrPC) — Section 248, 403Penal Code, 1860 (IPC) — Section 447
High Courts03 Feb 1970
Jayalakshmi and Others Vs The Ruby General Insurance Co., Madras and Another
Madras High Court · AIR 1971 Mad 143 : (1971) 41 CompCas 194 : (1970) ILR (Mad) 703 : (1970) 83 LW 585 : (1971) 2 MLJ 1
Motor Vehicles Act, 1939 — Section 125, 2, 94, 95, 95(1)
High Courts02 Feb 1970Dismissed
E.M.N. Narayana Chettiar Vs The State of Madras
Madras High Court · (1971) 27 STC 285
High Courts30 Jan 1970
Gopal Doss Shyamdoss Vs Anjalai Ammal and Another
Madras High Court · (1970) 01 MAD CK 0049
Central Motor Vehicles Rules, 1989 — Rule 39Motor Vehicles Act, 1939 — Section 2(5), 96(2)
High Courts30 Jan 1970
Soumyanarayanan Vs Jayalakshmi Ammal
Madras High Court · (1971) 84 LW 95 : (1971) 1 MLJ 427
High Courts30 Jan 1970
S.N. Pachamuthu Nadir Vs Tillaiyadi Pillar Temple Charity and Another
Madras High Court · AIR 1971 Mad 253 : (1971) ILR (Mad) 840 : (1970) 83 LW 768
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 92Limitation Act, 1963 — Article 134, 134BMadras Hindu Religious Endowments Act, 1926 — Section 20, 73, 73(1)