High Courts25 Feb 1970Dismissed
Deputy Commissioner (Sales Tax) Vs R.A. Akbar Alikhan and Abdul Ruheem and Co.
Madras High Court · (1971) 84 LW 420 : (1971) 2 MLJ 72 : (1971) 27 STC 167
COURT ARCHIVE
Madras High Court judgments, 1970
368 judgments · page 15 of 19
High Courts25 Feb 1970Dismissed
The Progressive Printers Vs The State of Tamil Nadu
Madras High Court · (1970) 26 STC 438
High Courts24 Feb 1970
The Workmen of the Jawahar Mills, Salem Vs The Management of the Jawahar Mills Ltd. and Another
Madras High Court · (1970) 1 MLJ 433
Industrial Disputes Act, 1947 — Section 2(s)
High Courts24 Feb 1970Dismissed
Jalagam Subramaniam Naidu and Sons by sole partner Jalagam Subramaniam Naidu (junior) and others. Vs P. Kannammal (died) and others.
Madras High Court · (1970) 02 MAD CK 0031
Transfer of Property Act, 1882 — Section 44
High Courts24 Feb 1970
Manickam Chettiar (Died) and Others Vs State of Madras
Madras High Court · AIR 1971 Mad 221 : (1971) ILR (Mad) 354 : (1971) 84 LW 58
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Constitution of India, 1950 — Article 229, 299(1)Contract Act, 1872 — Section 2
High Courts24 Feb 1970Dismissed
Jalagam Subramaniam Naidu and Sons by Present Sole Partner, Jalagam Subramania Naidu (Junior) and Others Vs P. Kannammal (Died) and Others
Madras High Court · (1970) 02 MAD CK 0008
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 44
High Courts22 Feb 1970
State Provident Fund Inspector, Tiruchi Vs Periannan
Madras High Court · (1972) LW(Cri) 222
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(2)
High Courts21 Feb 1970
Rangammal Vs Marudamuthu Muthuraja
Madras High Court · (1971) ILR (Mad) 401 : (1970) 83 LW 541 : (1970) 2 MLJ 620
Hindu Succession Act, 1956 — Section 14
High Courts21 Feb 1970Allowed
In Re: Selvin
Madras High Court · (1970) LW(Cri) 55
Penal Code, 1860 (IPC) — Section 380, 457
High Courts20 Feb 1970
Sundararaja Pillai Vs Kamalpatcha
Madras High Court · (1970) LW(Cri) 58
Penal Code, 1860 (IPC) — Section 323, 352
High Courts20 Feb 1970
In Re: Pandian and Another
Madras High Court · (1970) 2 MLJ 26
Madras Prohibition Act, 1937 — Section 16(1)
High Courts20 Feb 1970Allowed
Pandian Vs Muthuswamy
Madras High Court · (1970) LW(Cri) 108
Criminal Procedure Code, 1898 (CrPC) — Section 510Madras Prohibition Act, 1937 — Section 16(1)
High Courts18 Feb 1970Allowed
Varadarajulu Naidu Vs Revenue Divisional Officer, Tirukoilur
Madras High Court · AIR 1970 Mad 374 : (1971) ILR (Mad) 476 : (1970) 83 LW 301 : (1970) 2 MLJ 67
Constitution of India, 1950 — Article 31Land Acquisition Act, 1894 — Section 23
High Courts18 Feb 1970
In Re: Kunjithapatham
Madras High Court · (1970) LW(Cri) 54
Tamil Nadu Gaming Act, 1930 — Section 3
High Courts18 Feb 1970
Nagappa Gounder Vs Kasi Gounder and Others
Madras High Court · (1970) 83 LW 782 : (1971) 1 MLJ 371
High Courts16 Feb 1970
Anglo-American Direct Tea Trading Company Ltd. Vs Labour Court and Others
Madras High Court · (1970) 1 LLJ 481
Industrial Disputes Act, 1947 — Section 33A
High Courts13 Feb 1970
In Re: Elumalai and Another
Madras High Court · (1970) 2 MLJ 313
Essential Commodities Act, 1955 — Section 3, 7Madras Rationing Order, 1965 — Rule 5
High Courts13 Feb 1970Dismissed
Arunachalathammal and Others Vs Sudalaimuthu Pillai and Others
Madras High Court · (1970) 02 MAD CK 0020
Court Fees Act, 1870 — Section 7, 7(4A)Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 40, 40(1)
High Courts13 Feb 1970
Ramaswami Naidu and Another Vs The State of Madras
Madras High Court · AIR 1971 Mad 297 : (1971) ILR (Mad) 682 : (1971) 84 LW 19
Land Acquisition Act, 1894 — Section 23(2)Tamil Nadu Requisitioning and Acquisition of Immovable Property Act, 1956 — Section 8(1)
High Courts13 Feb 1970Dismissed
Arunachalathammal and others Vs Sudalaimuthu Pillai and others
Madras High Court · (1970) 02 MAD CK 0005
Tamil Nadu Court Fees and Suits Valuation Act, 1955 — Section 41