COURT ARCHIVE

Madras High Court judgments, 1970

368 judgments · page 14 of 19

High Courts13 Mar 1970Allowed

L.V. Veeri Chettiar and Another Vs Sales Tax Officer (XI) Enforcement Branch

Madras High Court · (1971) ILR (Mad) 304

Companies Act, 1956 — Section 237Constitution of India, 1950 — Article 220(1)A, 226, 226(1A)Tamil Nadu General Sales Tax Act, 1959 — Section 19A

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High Courts13 Mar 1970Allowed

V. Ponnammal and Others Vs The Sales Tax Officer (XI), Enforcement Branch

Madras High Court · (1971) 27 STC 123

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High Courts13 Mar 1970

L.V. Veeri Chettiar and Another Vs Sales Tax Officer, Bombay

Madras High Court · AIR 1971 Mad 155 : (1970) 83 LW 667 : (1970) 26 STC 579

Constitution of India, 1950 — Article 226, 226(1)

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High Courts12 Mar 1970

P. Balakrishnan Vs The Presiding Officer, Labour Court and Another

Madras High Court · (1970) 2 LLJ 679

Constitution of India, 1950 — Article 226

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High Courts11 Mar 1970

V. Sambandam and Another Vs S.T.S.V. Kandasami Padayachi and Others

Madras High Court · (1971) ILR (Mad) 747 : (1970) 2 MLJ 368

Constitution of India, 1950 — Article 227

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High Courts10 Mar 1970

Syed Rabia Beevi Vs The Authorised Officer, Land Reforms and Another

Madras High Court · (1971) ILR (Mad) 750 : (1970) 83 LW 555 : (1970) 2 MLJ 700

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High Courts10 Mar 1970

Hindustan Lever Ltd., Tiruchirapalli Vs The Presiding Officer, Labour Court, Madurai and Another

Madras High Court · AIR 1970 Mad 478 : (1971) 21 FLR 24 : (1970) 2 LLJ 201 : (1970) 83 LW 286 : (1970) 1 MLJ 473

Constitution of India, 1950 — Article 226

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High Courts09 Mar 1970

Collector of Madras Vs Mohammed Habibullah Sahib and Others

Madras High Court · (1971) ILR (Mad) 573

Land Acquisition Act, 1894 — Section 18, 33, 4, 4(1), 9

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High Courts09 Mar 1970Dismissed

In Re: Mohub Basha

Madras High Court · (1970) LW(Cri) 57

Criminal Procedure Code, 1898 (CrPC) — Section 173, 251A(2)

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High Courts07 Mar 1970

Workmen of Ruby Works Ltd. Vs Ruby Rubber Works Ltd. and Another

Madras High Court · (1970) 2 LLJ 204

Constitution of India, 1950 — Article 226Madras City Police Act, 1888 — Section 75

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High Courts05 Mar 1970Dismissed

M. Mohamed Salam Vs Commissioner of Commercial Taxes, Board of Revenue and Another

Madras High Court · (1970) 83 LW 577 : (1971) 2 MLJ 143 : (1970) 26 STC 163

Central Sales Tax Act, 1956 — Section 15, 9Constitution of India, 1950 — Article 19, 226, 301

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High Courts04 Mar 1970Allowed

O.M.S.S. Sivamurugan Vs Assistant Commercial Tax Officer VIII

Madras High Court · (1970) 83 LW 454 : (1970) 26 STC 68

Central Sales Tax Act, 1956 — Section 3, 5, 7, 8Constitution of India, 1950 — Article 19

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High Courts04 Mar 1970

Sevayi Ammal Vs M. Somasundaram

Madras High Court · (1970) 83 LW 284 : (1970) 2 MLJ 77

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High Courts03 Mar 1970

A.E. Thangavelu Gounder and Another Vs Government of Madras

Madras High Court · (1971) 80 ITR 486

Tamil Nadu Agricultural Income Tax Act, 1955 — Section 2

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High Courts03 Mar 1970

K. Ambalavanan Vs The Bank of Madurai (Ltd.)

Madras High Court · (1970) ILR (Mad) 794

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 3, Order 44 Rule 1, Order 44 Rule 1(2), Order 44 Rule 2

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High Courts03 Mar 1970Dismissed

Mariam Bee Vs The Commissioner of Police, Madras

Madras High Court · (1970) LW(Cri) 53

Criminal Procedure Code, 1898 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 302

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High Courts02 Mar 1970Dismissed

Deputy Commissioner (C.T.), Coimbatore Division Vs Indian Refrigeration Industries Private Limited

Madras High Court · (1971) 84 LW 416 : (1971) 2 MLJ 68 : (1971) 27 STC 427

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High Courts02 Mar 1970Allowed

The Reliance Motor Co. Pte Ltd. Madras Vs The Regional Director of Employees State Insurance Corporation, Madras

Madras High Court · (1970) 03 MAD CK 0002

Employees State Insurance Act, 1948 — Section 2

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High Courts26 Feb 1970Allowed

A.R. Manickyam Vs Assistant Commercial Tax Officer and Another

Madras High Court · (1970) 26 STC 409

Constitution of India, 1950 — Article 226

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High Courts26 Feb 1970

Kannan Motor Transports (P.) Ltd. Vs Prabhu Transports (P.) Ltd. and Others

Madras High Court · (1970) 83 LW 292 : (1970) 2 MLJ 73

Constitution of India, 1950 — Article 133(1), 133(1)(a), 133(1)(c), 226

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