COURT ARCHIVE
Madras High Court judgments, 1898
106 judgments · page 1 of 6
Krishnan and Another Vs Govinda Menon and Others
Madras High Court · (1898) 8 MLJ 294
Chakkara Chappan Vs Moidin Kutti
Madras High Court · (1899) ILR (Mad) 68 : (1898) 8 MLJ 231
Jathavedan Namboodri Vs Parameswaran Namboodri and Others
Madras High Court · (1898) 8 MLJ 309
Zamindar of Tuni Vs Bangaru Peda Bennayya and Others
Madras High Court · (1899) ILR (Mad) 155 : (1898) 8 MLJ 304
Mayandi Chetty Vs Samia Pillai and Others
Madras High Court · (1898) 8 MLJ 296
Gilkinson and Another Vs Subrahmania Aiyar
Madras High Court · (1899) ILR (Mad) 221 : (1898) 8 MLJ 287
Groves and Others Vs The Administrator - General of Madras
Madras High Court · (1899) ILR (Mad) 119 : (1898) 8 MLJ 288
Ramachandra Rao and Others Vs Kuppusami Aiyar
Madras High Court · (1898) 8 MLJ 262
Nagoji Ramachandra and Others Vs Queen Empress
Madras High Court · (1898) 8 MLJ 253
Queen Empress Vs Makam Abayya and Others
Madras High Court · (1898) 8 MLJ 259
Nagammal and Others Vs Venkatagiri Aiyar
Madras High Court · (1898) 8 MLJ 298
Thottathil Ahmmad and Another Vs Muthedath Avuthraman and Others
Madras High Court · (1898) 8 MLJ 273
Venkaiya Vs Ramaswamy and Another
Madras High Court · (1899) ILR (Mad) 39 : (1898) 8 MLJ 278
Nilakanta Rotho and Another Vs Gongapani Panda and Others
Madras High Court · (1898) 8 MLJ 217
The Secretary of State for India in Council Vs Rajah Goundar
Madras High Court · (1899) ILR (Mad) 5 : (1898) 8 MLJ 224
Obai Goundan Vs Ramalinga Aiyar
Madras High Court · (1899) ILR (Mad) 217 : (1898) 8 MLJ 256