COURT ARCHIVE
Madras High Court judgments, 1898
106 judgments · page 2 of 6
High Courts30 Aug 1898
Paramasiva Goundan Vs Kandappa Goundan and Another
Madras High Court · (1898) 8 MLJ 201
High Courts30 Aug 1898
Tirupatiraju Vs Rajagopala Kristnama Razu and Others
Madras High Court · (1898) 8 MLJ 271
High Courts26 Aug 1898
Seshayya Vs Subbamma
Madras High Court · (1898) 8 MLJ 269
Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 58
High Courts23 Aug 1898
Narayanamma and Others Vs Ramayya Chetti
Madras High Court · (1899) ILR (Mad) 268 : (1898) 8 MLJ 199
High Courts23 Aug 1898
Mrs. J. Foulkes Vs Muthusami Goundan
Madras High Court · (1899) ILR (Mad) 503 : (1898) 8 MLJ 207
High Courts23 Aug 1898
Venkata Chinnaya Rau Vs Krishna Charyalu
Madras High Court · (1898) 8 MLJ 228
Limitation Act, 1963 — Article 179 Schedule II
High Courts17 Aug 1898
Vellanki Venkatarama Rao Vs Venkatasubbamma Rao and Another
Madras High Court · (1898) 8 MLJ 276
High Courts17 Aug 1898
Sri Rajah Bounnadovara Vs Putman and Another
Madras High Court · (1898) 8 MLJ 185
High Courts12 Aug 1898
Simulu Ebrahim Rowthan Vs Abdul Rahiman Mahomed and Others
Madras High Court · (1898) 8 MLJ 182
Stamp Act, 1899 — Section 18
High Courts10 Aug 1898
Theivu Pandithan and Another Vs Secretary of State for India and Chinnakannu Pillai and Others
Madras High Court · (1898) ILR (Mad) 433
High Courts09 Aug 1898
Mayandi Chetti Vs Mrs. Oliver, and Others
Madras High Court · (1899) ILR (Mad) 261 : (1898) 8 MLJ 196
Evidence Act, 1872 — Section 92
High Courts07 Aug 1898
Muruga Pillai Vs Subrahmania Aiyar
Madras High Court · (1898) 8 MLJ 197
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts03 Aug 1898
Rajah of Venkatagiri Vs Sheik Bade Saheb and Another
Madras High Court · (1898) 8 MLJ 219
Limitation Act, 1963 — Section 19
High Courts03 Aug 1898
Asan Koothoo Sahib Mercoyar and Others Vs Ramanatha Chetty
Madras High Court · (1898) 8 MLJ 159
High Courts02 Aug 1898
Sreeman Shadagopa Srinivasaswami Vs Ramanuja Chariar and Another
Madras High Court · (1899) ILR (Mad) 117 : (1898) 8 MLJ 190